ITAT Delhi Bench
77,807 judgments
THE COMMISSIONER OF INCOME TAX CENTRAL-III vs M/S SIR SHADI LAL ENTERPRISES LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX( CENTRAL)-III vs M/S SIR SHADI LAL ENTERPRISES LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX CENTRAL-III vs M/S SIR SHADI LAL ENTERPRISES LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX CENTRAL-III vs M/S SIR SHADI LAL ENTERPRISES LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX CENTRAL-III vs M/S SIR SHADI LAL ENTERPRISES LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX(CENTRAL-1) vs LATE SHRI SUDHIR SAREEN
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL -1),NEW DELHI vs LATE SHRI SUDHIR SAREEN
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX (CENTRAL-1) vs LATE SHRI SUDHIR SAREEN
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL -1), NEW DELHI vs LATE SHRI SUDHIR SAREEN
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR.COMMISSIONER OF INCOME TAX. (CENTRAL-1) vs LATE SHRI SUDHIR SAREEN
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX- 8 vs SARDAR EXHIBITORS PVT. LTD
COMMISSIONER OF INCOME TAX-III vs SMCC CONSTRUCTION INDIA LTD.
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONEROFINCOMETAX-III vs SMCC CONSTRUCTION INDIA LIMITED
DIRECTOR OF INCOME TAX EXEMPTION vs SOCIETY FOR SCHOLARS AIPECCS SOCIETY
APOORVA EXTRUSION PVT. LTD. vs PR. COMMISIONER OF INCOME TAX,CENTRAL-3
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
APOORVA EXTRUSION PVT. LTD. vs CENTRAL-3,
COMMISSIONER OF INCOME TAX -IV vs MIS. GRUP ISM P. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
COMMISSIONER OF INCOME TAX-IV vs M/S. GRUP ISM P. LTD.
DIRECTOR OF INCOME TAX DELHI vs M/S LUFTHANSA CARGO INDIA P .
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
