← All Benches
ITAT Delhi Bench
77,807 judgments
C I T vs M/S BHARAT HOTEL LTD.
ITA - 70 / 200024/7/2015
C I T vs M/S BHARAT HOTELS
ITA - 71 / 200024/7/2015
C.I.T. vs M/S BHARAT HOTEL LTD.
ITA - 72 / 200024/7/2015
C.I.T. vs M/S BHARAT HOTELS
ITA - 73 / 200024/7/2015
COMMISSIONER OF INCOME TAX DELHI-21 vs OM PRAKASH KHAITAN
ITA/416/201521/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT vs MAITHON POWER LTD
ITA/5/201521/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
JAGAN NATH SYAL vs COMMISSIONER OF GIFT TAX
GTR/1/200220/7/2015
THE COMMISSIONER OF INCOME TAX CENTRAL-III vs PACL INDIA LIMITED
ITA/314/201420/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX CENTRAL-III vs PACL INDIA LIMITED
ITA/408/201420/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PRO COMMISSIONER OF INCOME TAX (CENTRAL)-I vs NAGESHWAR INVESTMENT LTD.
ITA/408/201520/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-I vs NAGESHWAR INVESTMENT LTD.
ITA/409/201520/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OFINCOME TAX (CENTRAL)-I vs NAGESHWAR INVESTMENT LTD.
ITA/407/201520/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
TAX (CENTRAL)-I vs NAGESHWAR INVESTMENT LTD
ITA/406/201520/7/2015
CENTRAL-III vs PACL INDIA LIMITED
ITA/313/201420/7/2015
COMMISSIONER OF INCOIME TAX vs JCB INDIA LTD.
ITA/202/201416/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX –II vs JCB INDIA LTD
ITA/195/201416/7/2015
COMMISSIONER OF INCOME TAX-XI vs M/S DLF COMMERCIAL PROJECT CORPORATION
ITA/507/201315/7/2015
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs DLF COMMERCIAL PROJECT CORPORATION
ITA/627/201215/7/2015
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OFINCOME TAX (CENTRAL)-I vs GLOBAL HERITAGE VENTURE LTD.
ITA - 373 / 20158/7/2015
THE COMMISSIONER OF INCOME TAX CENTRAL-III vs M/S SIR SHADI LAL ENTERPRISES LTD.
ITA/777/20147/7/2015
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
