← All Benches
ITAT Delhi Bench
77,807 judgments
COMMISSIONER OF INCOME TAX vs USHA RANI GUPTA
ITA - 19 / 200231/7/2015
COMMISSIONER OF INCOME TAX DELHI vs GIAN CHAND GUPTA
ITA - 20 / 200231/7/2015
CENTRAL 1 vs MR. SRI CHAND GUPTA
ITA/19/200231/7/2015
CENTRAL 1 vs MR. SRI CHAND GUPTA
ITA/20/200231/7/2015
COMMISSIONER OF INCOME TAX vs BHARAT HOTELS LIMITED
ITA/62/200731/7/2015
CENTRAL 1 vs MR. SRI CHAND GUPTA
ITA/18/200231/7/2015
PR.COMMISSIONER OF INCOME TAX vs CORONATION INFRASTRUCTURE LTD.
ITA/505/201531/7/2015
COMMISSIONER OF INCOME TAX vs SHIV NADAR INVESTMENT P.LTD.
ITA/427/201030/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DELHI vs HCL CORPORATION LTD.
ITA/434/201030/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs M/S SLOCUM INVESTMENT P LTD
ITA/1655/200630/7/2015
INCOME-TAX-9 vs ZIRCON TRADERS LTD
ITA/480/201529/7/2015
COMMISSIONER OF INCOME TAX CENTRAL -II vs M/S NAVBHARAT EXPORT
ITA/249/201428/7/2015
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs NAVBHARAT EXPORT
ITA/222/201328/7/2015
CASES PERTAINING TO SPL.DIVISION BENCHES
P.R COMMISSIONER OF INCOME TAX (CENTRAL-II), vs AAKASH AROGYA MANDIR PVT. LTD.
ITA/510/201528/7/2015
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX-VI vs M/S VIPUL LTD
ITA/326/201428/7/2015
(CENTRAL-II) vs AAKASH AROGYA MANDIR PVT. LTD.
ITA/509/201528/7/2015
CENTRAL –II vs NAVBHARAT INTERNATIONAL LTD
ITA/220/201328/7/2015
MOOL CHAND KHAIRATI RAM TRUST vs DIRECTOR OF INCOME TAX (EXEMPTIONS)
ITA/141/201327/7/2015
C I T vs M/S BHARAT HOTELS
ITA/69/200024/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
C I T vs M/S BHARAT HOTEL LTD.
ITA/70/200024/7/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
