← All Benches

ITAT Delhi Bench

77,807 judgments

COMMISSIONER OF INCOME TAX (C)-I vs SHRI SURESH NANDA

ITA/715/201427/5/2015

COMMISSIONER OF INCOME TAX-14 vs ANIL ARORA

ITA/340/201522/5/2015

COMMISSIONER OF INCOME TAX DELHI CENTRAL-III vs VISHAN DAS

ITA/404/201321/5/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

COMMISSIONER OF INCOME TAX-V vs QUALCOMM INDIA PVT.LTD.

ITA/928/200720/5/2015

COMMISSIONER OF INCOME TAX-1 vs ST. VASWANI EDUCATION SOCIETY

ITA/60/201520/5/2015

PR. COMMISSIONER OFINCOME TAX -3 vs FORTUNE TECHNOCOMPS (P) LIMITED

ITA - 313 / 201520/5/2015

THE LIQUIDATOR POLYMERLAND INDIA P.LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX

ITA - 268 / 200819/5/2015

THE LIQUIDATOR POLYMERLAND INDIA P.LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX

ITA/268/200819/5/2015

THE COMMISSIONER OF INCOME TAX-II vs N.J. STEELS PVT. LTD.

ITA/194/201418/5/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

THE COMMISSIONER OF INCOME TAX-II vs N.J. STEELS PVT. LTD

ITA/192/201418/5/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

THE COMMISSIONER OF INCOME TAX-II vs N.J. STEELS PVT. LTD.

ITA/193/201418/5/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX -I vs ERICSSON AB

ITA/265/201418/5/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

COMMISSIONER OF INCOME TAX DEL vs M.M.AQUA TECHNOLOGIES LTD.

ITA/110/200518/5/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

THE COMMISSIONER OF INCOME TAX-II vs N.J. STEELS PVT. LTD.

ITA/197/201418/5/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX -I vs ERICSSON AB

ITA/261/201418/5/2015

IRCON INTERNATIONAL LTD vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/37/200015/5/2015

EICHER GOODEARTH LTD. vs THE CIT

ITA - 54 / 200014/5/2015

COMMISSIONER OF INCOME TAX vs RAM KISHAN KULWANT RAI CHARITABLE TRUST

ITA/1312/201014/5/2015

EICHER GOODEARTH LTD vs THE CIT

ITA/54/200014/5/2015

COMMISIONER OF INCOME TAX-20 vs SUNIT SHAH & SONS

ITA/304/20156/5/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA