← All Benches

ITAT Delhi Bench

77,807 judgments

ACIT, PANIPAT vs SHRI ANIL DUTT, PANIPAT

ITA 196/DEL/2009[2005-06]Status: Disposed8/10/2015AY 2005-06

RAJENDER JAIN vs DCIT CC-21, NEW DELHI

ITA 2231/DEL/2008[2006-2007]Status: Disposed8/10/2015AY 2006-2007

PR. COMMISSIONER OF INCOME TAX-4 vs G & G PHARMA INDIA LTD

ITA/545/20158/10/2015

PR. COMMISSIONER OF INCOME TAX-4 vs G & G PHARMA INDIA LTD

ITA-545/20158/10/2015

LAKSHYA SETH,DELHI vs ITO, NEW DELHI

ITA 218/DEL/2015[2011-12]Status: Disposed7/10/2015AY 2011-12

M/S. GALGOTIA PRINTERS & PUBLISHERS PVT. LTD.,NEW DELHI vs ACIT, NOIDA

ITA 6582/DEL/2014[2010-11]Status: Disposed7/10/2015AY 2010-11

SH. PURAN CHAND JAIN,NEW DELHI vs ACIT, NEW DELHI

ITA 646/DEL/2014[2006-07]Status: Disposed7/10/2015AY 2006-07

M/S. SOUTH ASIA FORUM FOR INFRASTRUCTURE REGULATION (SAFIR),NEW DELHI vs ITO, NEW DELHI

ITA 5076/DEL/2014[2010-11]Status: Disposed7/10/2015AY 2010-11

PARSOTTAM LAL SHARMA,DELHI vs ACIT, NEW DELHI

ITA 3194/DEL/2014[2009-10]Status: Disposed7/10/2015AY 2009-10

PARSOTTAM LAL SHARMA,DELHI vs ACIT, NEW DELHI

ITA 3193/DEL/2014[2008-09]Status: Disposed7/10/2015AY 2008-09

PARSOTTAM LAL SHARMA,DELHI vs ACIT, NEW DELHI

ITA 3192/DEL/2014[2007-08]Status: Disposed7/10/2015AY 2007-08

PARSOTTAM LAL SHARMA,DELHI vs ACIT, NEW DELHI

ITA 3191/DEL/2014[2006-07]Status: Disposed7/10/2015AY 2006-07

PARSOTTAM LAL SHARMA,DELHI vs ACIT, NEW DELHI

ITA 3190/DEL/2014[2005-06]Status: Disposed7/10/2015AY 2005-06

PARSOTTAM LAL SHARMA,DELHI vs ACIT, NEW DELHI

ITA 3189/DEL/2014[2004-05]Status: Disposed7/10/2015AY 2004-05

PARSOTTAM LAL SHARMA,DELHI vs ACIT, NEW DELHI

ITA 3188/DEL/2014[2003-04]Status: Disposed7/10/2015AY 2003-04

SH. VIRENDER SINGH,BALLABGARH vs ITO, NEW DELHI

ITA 3092/DEL/2014[2009-10]Status: Disposed7/10/2015AY 2009-10

SH. JAGTAR SINGH,NEW DELHI vs DCIT, NEW DELHI

ITA 2889/DEL/2014[2006-07]Status: Disposed7/10/2015AY 2006-07

SH. PREM LAKHOTIA,NEW DELHI vs ITO, NEW DELHI

ITA 2703/DEL/2014[2009-10]Status: Disposed7/10/2015AY 2009-10

DDIT, INTL. TAXATION, NEW DELHI vs M/S SYNCROLIFT INC., NEW DELHI

ITA 671/DEL/2013[2003-04]Status: Disposed7/10/2015AY 2003-04

DDIT(E), NEW DELHI vs M/S. ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA, NEW DELHI

ITA 6495/DEL/2013[2009-10]Status: Disposed7/10/2015AY 2009-10