← All Benches
ITAT Delhi Bench
77,807 judgments
M/S. GANGA KAVERI CREDIT & HOLDING PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 919/DEL/2014[2009-10]Status: Disposed8/10/2015AY 2009-10
M/S. SAID HASAN AND SONS,UTTAR PRADESH vs DCIT, GHAZIABAD
ITA 5097/DEL/2014[2013-14 (F.Y.- 2012-13)]Status: Disposed8/10/2015
ITO (TDS), MORADABAD vs LIFE INSURANCE CORPORATION OF INDIA, UTTAR PRADESH
ITA 1931/DEL/2014[2010-11 (F.Y. 2009-10)]Status: Disposed8/10/2015
ITO (TDS), MORADABAD vs LIFE INSURANCE CORPORATION OF INDIA, UTTAR PRADESH
ITA 1930/DEL/2014[2010-11 (F.Y. 2009-10)]Status: Disposed8/10/2015
M/S. COOPERATIVE CANE DEVELOPMENT UNION LTD.,MUZAFFARNAGAR vs JCIT, MUZAFFARNAGAR
ITA 1299/DEL/2014[2010-11]Status: Disposed8/10/2015AY 2010-11
SUBHARTI JANKALYAN SAMITI,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 4925/DEL/2013[2009-10]Status: Disposed8/10/2015AY 2009-10
ACIT (TDS), DEHRADUN vs STATE BANK OF INDIA, DEHRADUN
ITA 4911/DEL/2013[2007-08 (F.Y. 2006-07)]Status: Disposed8/10/2015
M/S. VEER OVERSEAS LTD.,KARNAL vs ACIT, KARNAL
ITA 3599/DEL/2013[2006-07]Status: Disposed8/10/2015AY 2006-07
M/S. VARUN BEVERAGES LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 3596/DEL/2013[2009-10]Status: Disposed8/10/2015AY 2009-10
DCIT, NEW DELHI vs SH. VINEET KASHYAP, NEW DELHI
ITA 3559/DEL/2013[2007-08]Status: Disposed8/10/2015AY 2007-08
SOCIETY FOR HUMAN TRANSFORMATION & RESEARCH (TRUST),DELHI vs ITO (E), NEW DELHI
ITA 3416/DEL/2013[2008-09]Status: Disposed8/10/2015AY 2008-09
M/S. SAREEN SPORTS INDUSTRIES,MEERUT vs CIT, MEERUT
ITA 2778/DEL/2013[2008-09]Status: Disposed8/10/2015AY 2008-09
ADZE PROPERTIES PRIVATE LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2163/DEL/2013[2008-09]Status: Disposed8/10/2015AY 2008-09
M/S UNIVERSAL PRODUCT (P) LTD.,MEERUT vs CIT, MEERUT
ITA 2056/DEL/2013[2008-09]Status: Disposed8/10/2015AY 2008-09
WHIRLPOOL OF INDIA LTD.,GURGAON vs JCIT, NEW DELHI
ITA 1116/DEL/2013[1997-98]Status: Disposed8/10/2015AY 1997-98
DCIT, NEW DELHI vs M/S. VATIKA LANDBASE PVT. LTD., NEW DELHI
ITA 1288/DEL/2012[1998-99]Status: Disposed8/10/2015AY 1998-99
ITO, NEW DELHI vs M/S TUBECON (INDIA) PVT. LTD., NEW DELHI
ITA 3299/DEL/2011[2003-04]Status: Disposed8/10/2015AY 2003-04
PRASHANT KUMAR GUPTA,BULANDSHAHR vs ITO, BULANDSHAHR
ITA 2447/DEL/2011[2006-07]Status: Disposed8/10/2015AY 2006-07
SOCIETY FOR HUMAN TRANSFORMATION AND RESEARCH (TRUST),NEW DELHI vs DIT (EXEMPTIONS), NEW DELHI
ITA 2104/DEL/2011[]Status: Disposed8/10/2015
DCIT, NEW DELHI vs M/S. VATIKA LANDBASE LTD., NEW DELHI
ITA 2160/DEL/2010[2006-07]Status: Disposed8/10/2015AY 2006-07
