← All Benches
ITAT Delhi Bench
77,807 judgments
M/S. SYNCROLIFT INC.,NEW DELHI vs ADIT, NEW DELHI
ITA 477/DEL/2013[2003-04]Status: Disposed7/10/2015AY 2003-04
DCT, NEW DELHI vs M/S STEEL AUTHORITY OF INDIA LTD., NEW DELHI
ITA 4279/DEL/2013[2009-10]Status: Disposed7/10/2015AY 2009-10
M/S STEEL AUTHORITY OF INDIA LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 3867/DEL/2013[2009-10]Status: Disposed7/10/2015AY 2009-10
ITO, NEW DELHI vs M/S. SRISHTI FINCAP PRIVATE LTD., NEW DELHI
ITA 2264/DEL/2013[2004-05]Status: Disposed7/10/2015AY 2004-05
DCIT, FARIDABAD vs M/S. RIDGE HOUSING INDIA PVT. LTD., NEW DELHI
ITA 1950/DEL/2013[2008-09]Status: Disposed7/10/2015AY 2008-09
HARIPAL SINGH,NEW DELHI vs ACIT, NEW DELHI
ITA 6076/DEL/2012[2009-10]Status: Disposed7/10/2015AY 2009-10
M/S. MACHINTORG (INDIA) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5453/DEL/2012[2008-09]Status: Disposed7/10/2015AY 2008-09
ACIT, NEW DELHI vs M/S RESEARCHO REPRINTS, DELHI
ITA 4501/DEL/2012[2008-09]Status: Disposed7/10/2015AY 2008-09
DCIT, KARNAL vs M/S. SHEENA INDUSTRIES, PANIPAT
ITA 3236/DEL/2012[2000-01]Status: Disposed7/10/2015AY 2000-01
DCIT, NEW DELHI vs SHRI RAJIV CHAURASIA, NEW DELHI
ITA 1729/DEL/2012[2006-07]Status: Disposed7/10/2015AY 2006-07
M/S. U- LIKE PROMOTORS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1377/DEL/2012[2002-03]Status: Disposed7/10/2015AY 2002-03
ACIT, REWARI vs SH. RAJENDER SINGH YADAV, GURGAON
ITA 4169/DEL/2011[2008-09]Status: Disposed7/10/2015AY 2008-09
ACIT, FARIDABAD vs M/S RIDGE HOUSING INDIA PVT. LTD., NOIDA
ITA 169/DEL/2011[2008-09]Status: Disposed7/10/2015AY 2008-09
ACIT, FARIDABAD vs M/S HAMLET REAL PROJECTS INDIA PVT. LTD., NEW DELHI
ITA 5707/DEL/2010[2008-09]Status: Disposed7/10/2015AY 2008-09
M/S. U-LIKE PROMOTERS (P) LTD,NEW DELHI vs ACIT, NEW DELHI
ITA 1569/DEL/2009[1998-1999]Status: Disposed7/10/2015AY 1998-1999
DIRECTOR OF INCOME TAX (EXEMPTION) vs AIPECCS SOCIETY
ITA/924/20097/10/2015
SH. PANKAJ JAIN,MEERUT vs ACIT, MEERUT
ITA 5672/DEL/2014[2006-07]Status: Disposed6/10/2015AY 2006-07
ITO, REWARI vs SMT. SUSHILA YADAV, REWARI
ITA 5295/DEL/2014[2009-10]Status: Disposed6/10/2015AY 2009-10
ACIT, NEW DELHI vs M/S. HOLCIM INDIA PVT. LTD., NEW DELHI
ITA 4509/DEL/2014[2010-11]Status: Disposed6/10/2015AY 2010-11
MR. ARUN KUMAR GUPTA,NEW DELHI vs ACIT, MEERUT
ITA 4413/DEL/2014[2009-10]Status: Disposed6/10/2015AY 2009-10
