← All Benches
ITAT Delhi Bench
77,987 judgments
COMMISSIONER OF INCOME TAX-7 vs M/S REFAM MANAGEMENT SERVICES (P) LTD.
ITA/171/20155/11/2015
THE PR. COMMISSIONER OF INCOME TAX-06 vs MC DONALD’S INDIA (P) LTD
ITA/818/20155/11/2015
COMMISSIONER OF INCOME TAX-7 vs M/S REFAM MANAGEMENT SERVICES (P) LTD.
ITA/173/20155/11/2015
COMMISSIONER OF INCOME TAX-7 vs M/S REFAM MANAGEMENT SERVICES (P) LTD.
ITA/174/20155/11/2015
HARYANA PANEER BHANDAR vs COMMISSIONER OF INCOME-TAX
ITA/537/20155/11/2015
SH. RAJNI GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 6274/DEL/2014[2007-08]Status: Disposed4/11/2015AY 2007-08
H S MANAGEMENT INSTITUTE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4182/DEL/2015[2006-07]Status: Disposed4/11/2015AY 2006-07
SATISH KUMAR,GURGAON vs ITO, NEW DELHI
ITA 4155/DEL/2015[2009-10]Status: Disposed4/11/2015AY 2009-10
SATISH KUMAR,GURGAON vs ITO, NEW DELHI
ITA 4154/DEL/2015[2009-10]Status: Disposed4/11/2015AY 2009-10
SHRI PUNEET JAIN,MEERUT vs ITO, MEERUT
ITA 4152/DEL/2015[2010-11]Status: Disposed4/11/2015AY 2010-11
BDS CONSTRUCTIONS PVT. LTD.,UTTAR PRADESH vs ACIT, MEERUT
ITA 4073/DEL/2015[2007-08]Status: Disposed4/11/2015AY 2007-08
DCIT, NEW DELHI vs M/S. SAGEM DEFENCE SECURITE SA, GURGAON
ITA 4066/DEL/2015[2009-10]Status: Disposed4/11/2015AY 2009-10
SHRI PRAVEEN KUMAR SETHI,NEW DELHI vs ITO, NEW DELHI
ITA 3817/DEL/2015[2009-10]Status: Disposed4/11/2015AY 2009-10
M/S. GMS SERVICES PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 2652/DEL/2015[2004-05]Status: Disposed4/11/2015AY 2004-05
WILFUL FINANCE & INVESTMENT CO. PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2584/DEL/2015[2005-06]Status: Disposed4/11/2015AY 2005-06
ANKIT GUPTA,DELHI vs ITO, NEW DELHI
ITA 252/DEL/2015[2010-11]Status: Disposed4/11/2015AY 2010-11
HARI OM SEWA DAL,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 2286/DEL/2015[]Status: Disposed4/11/2015
HARI OM SEWA DAL,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 2285/DEL/2015[]Status: Disposed4/11/2015
M/S. RAMPGREEN SOLUTIONS PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 1066/DEL/2015[2010-11]Status: Disposed4/11/2015AY 2010-11
ITO(EXEMPTION), NEW DELHI vs M/S. SATYUG DARSHAN TRUST, NEW DELHI
ITA 751/DEL/2014[2009-10]Status: Disposed4/11/2015AY 2009-10