← All Benches

ITAT Delhi Bench

77,987 judgments

SARVDAMAN TYAGI,MEERUT vs CIT, MEERUT

ITA 3309/DEL/2013[2008-09]Status: Disposed6/11/2015AY 2008-09

DCIT, NEW DELHI vs M/S GIVO LTD., DELHI

ITA 2887/DEL/2013[2006-07]Status: Disposed6/11/2015AY 2006-07

ERAVAT MARKETING PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 23/DEL/2013[2003-04]Status: Disposed6/11/2015AY 2003-04

ACIT, DEHRADUN vs M/S. WINDLASS STEEL CRAFT, DEHRADUN

ITA 5506/DEL/2012[2009-10]Status: Disposed6/11/2015AY 2009-10

M/S. JUHI INVESTMENT CO. (P) LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4420/DEL/2012[2005-06]Status: Disposed6/11/2015AY 2005-06

M/S. JUHI INVESTMENT CO. (P) LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4419/DEL/2012[2005-06]Status: Disposed6/11/2015AY 2005-06

JCIT(OSD), NEW DELHI vs M/S. MC CANN ERIKSON (INDIA) LTD., NEW DELHI

ITA 401/DEL/2012[2003-04]Status: Disposed6/11/2015AY 2003-04

ACIT, MUZAFFARNAGAR vs SH. MUKESH JAIN., MUZAFFARNAGAR

ITA 1635/DEL/2012[2008-09]Status: Disposed6/11/2015AY 2008-09

ITO, NEW DELHI vs SHRI RAJEEV BOOBNA, NEW DELHI

ITA 2851/DEL/2011[2005-06]Status: Disposed6/11/2015AY 2005-06

ADIT(E), NEW DELHI vs FASHION DESIGN COUNCIL OF INDIA, GURGAON

ITA 1999/DEL/2011[2007-08]Status: Disposed6/11/2015AY 2007-08

TAX-(CENTRAL-2), vs EXTRA MARKETING PVT. LTD

ITA/843/20156/11/2015

TAX-(CENTRAL-2) vs PVT. LTD

ITA/844/20156/11/2015

ACIT, NEW DELHI vs M/S. VICTORY DWELLINGS PVT. LTD., NEW DELHI

ITA 6229/DEL/2014[2008-09]Status: Disposed5/11/2015AY 2008-09

SH. VIPUL GOEL,FARIDABAD vs ACIT, MEERUT

ITA 5740/DEL/2014[2003-04]Status: Disposed5/11/2015AY 2003-04

DCIT, NEW DELHI vs M/S. PRASHA TECHNOLOGIES LTD., NEW DELHI

ITA 6649/DEL/2013[2009-10]Status: Disposed5/11/2015AY 2009-10

SH. PRADEEP KHANNA,NEW DELHI vs ACIT, NEW DELHI

ITA 6643/DEL/2013[2008-09]Status: Disposed5/11/2015AY 2008-09

ACIT, NEW DELHI vs M/S TARUN INTERNATIONAL LTD., NEW DELHI

ITA 5136/DEL/2012[2009-10]Status: Disposed5/11/2015AY 2009-10

PR. CIT-7 vs PENTHEA BUILDERS AND DEVELOPERS PVT LTD

ITA/270/20155/11/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX-VI vs ZEBIAN REAL ESTATE PVT.LTD

ITA/257/20155/11/2015

COMMISSIONER OF INCOME TAX-7 vs M/S REFAM MANAGEMENT SERVICES (P) LTD.

ITA/172/20155/11/2015