TAX-(CENTRAL-2) vs. PVT. LTD

ITA Nos.844 & 845/2015 Page 1 of 2

$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 17. +

ITA 844/2015

PR. COMMISSIONER OF INCOME TAX-(CENTRAL-2)

..... Appellant Through: Ms Suruchi Aggarwal, Senior Standing Counsel with Ms lakshmi Gurung, Junior Standing Counsel, Mr Radhika Gupta and Mr Abhishek Sharma, Advocates.

versus

CONSULTANCY INTEGRATED SERVICES PVT. LTD

..... Respondent

Through AND 18. +

ITA 845/2015

PR. COMMISSIONER OF INCOME TAX-(CENTRAL-2)

..... Appellant Through: Ms Suruchi Aggarwal, Senior Standing Counsel with Ms lakshmi Gurung, Junior Standing Counsel, Mr Radhika Gupta and Mr Abhishek Sharma, Advocates.

versus

CONSULTANCY INTEGRATED SERVICES PVT. LTD

..... Respondent

Through

CORAM: JUSTICE S.MURALIDHAR JUSTICE VIBHU BAKHRU This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2026 at 21:50:11

ITA Nos.844 & 845/2015 Page 2 of 2

O R D E R %

06.11.2015 CM No.26198/2015 in ITA 844/2015 CM No.26199/2015 in ITA 845/2015 1. Allowed, subject to all just exceptions. 2. The applications stand disposed of. ITA Nos.844/2015 & 845/2015 3. In view of the decision dated 24th July, 2015 of this Court in ITA No.424/2015 (Pr. Commissioner of Income Tax (Central-III) v. Aakash Arogya Mandir P. Ltd.), these appeals are dismissed.

S.MURALIDHAR, J

VIBHU BAKHRU, J NOVEMBER 06, 2015 MK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2026 at 21:50:11