Search ITAT High Courts Supreme Court Landmark Cases Sections Phrases Insights AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

Hari Om Sewa Dal, Rohtak vs CIT | ITAT Delhi 2015 | BharatTax

Home/HARI OM SEWA DAL,ROHTAK vs. CIT (EXEMPTIONS), CHANDIGARH

HARI OM SEWA DAL,ROHTAK vs. CIT (EXEMPTIONS), CHANDIGARH

ITA 2285/DEL/2015Status: DisposedITAT Delhi04 November 2015

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead