← All Benches
ITAT Delhi Bench
77,987 judgments
CIT vs MAHASHIAN DI HATTI LTD
ITA/965/201123/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-(CENTRAL)-I vs MAHASHIAN DI HATTI LTD.
ITA/91/201323/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-(CENTRAL)-I vs MAHASHIAN DI HATTI LTD.
ITA/211/201323/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-(CENTRAL)-I vs MAHASHIAN DI HATTI LTD.
ITA - 211 / 201323/11/2015
VINOD KUMAR KHATRI vs DCIT
ITA - 132 / 200823/11/2015
VINOD KUMAR KHATRI vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/132/200823/11/2015
ELI LILLY & CO. (INDIA) PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 788/DEL/2015[2010-11]Status: Disposed20/11/2015AY 2010-11
M/S. ELI LILLY & CO. (INDIA) PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 780/DEL/2014[2009-10]Status: Disposed20/11/2015AY 2009-10
ACIT, NEW DELHI vs MS. UMA SINGAL, NEW DELHI
ITA 6170/DEL/2013[2007-08]Status: Disposed20/11/2015AY 2007-08
ADIT, DEHRADUN vs M/S. FUGRO GEOTEAM AS, DEHRADUN
ITA 5928/DEL/2013[2010-11]Status: Disposed20/11/2015AY 2010-11
ITO, NEW DELHI vs SHRI NAVNEET GUPTA, DELHI
ITA 445/DEL/2013[2008-09]Status: Disposed20/11/2015AY 2008-09
DCIT, NEW DELHI vs M/S NATIONAL FERTILIZERS LTD., NEW DELHI
ITA 3121/DEL/2013[2004-05]Status: Disposed20/11/2015AY 2004-05
M/S. AROOP MITHAL HUF,MEERUT vs ITO, MEERUT
ITA 4894/DEL/2015[2010-11]Status: Disposed19/11/2015AY 2010-11
APJ FINANCIAL SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 881/DEL/2015[2010-11]Status: Disposed19/11/2015AY 2010-11
MR. SUNIL BAKHT,NEW DELHI vs ACIT, NEW DELHI
ITA 1162/DEL/2015[2009-10]Status: Disposed19/11/2015AY 2009-10
SH. ASHISH BAHL,NEW DELHI vs ITO, NEW DELHI
ITA 6718/DEL/2013[2008-09]Status: Disposed19/11/2015AY 2008-09
M/S MITTASO INDIA PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4659/DEL/2013[2009-10]Status: Disposed19/11/2015AY 2009-10
M/S GEOFIN INVESTMENTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1276/DEL/2013[2007-08]Status: Disposed19/11/2015AY 2007-08
COMMISSIONER OF INCOME TAX DELHI VII vs POLE STAR SECURITIES PVT LTD
ITA/403/201519/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DELHI-III vs SUN INVESTMENT LTD.
ITA/119/200319/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
