← All Benches
ITAT Delhi Bench
77,987 judgments
COMMISSIONER OF INCOME TAX vs M/S SUN INVESTMENTS LTD.
ITA/91/200219/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DELHI VII vs POLE STAR SECURITIES PVT LTD
ITA/532/201519/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DELHI VII vs POLE STAR SECURITIES PVT LTD
ITA/400/201519/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DELHI VII vs POLE STAR SECURITIES PVT LTD
ITA/636/201519/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-21 (ERSTWHILE CIT-XIII) vs DR. JAIDEEP KUMAR SHARMA
ITA/352/201519/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DEL vs M/S STAINLESS INVESTMENT LTD.,
ITA/305/200219/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs M/S JINDAL EQUIPMENT LEASING & CO.
ITA/174/200319/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs M/S MANSAROVER INVESTEMENT LTD
ITA/246/200319/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DELHI VII vs POLE STAR SECURITIES PVT LTD
ITA/398/201519/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DELHI VII vs POLE STAR SECURITIES PVT LTD
ITA/639/201519/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMR.OF INCOME TAX DELHI I vs M/S ABHINANDAN INVEST.LTD.
ITA/130/200119/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs M/S SUN INVESTMENTS LTD.
ITA - 91 / 200219/11/2015
COMMISSIONER OF INCOME TAX DELHI-III vs SUN INVESTMENT LTD.
ITA - 119 / 200319/11/2015
THE COMMISSIONER OF INCOME TAX vs M/S JINDAL EQUIPMENT LEASING & CO.
ITA - 174 / 200319/11/2015
RIVIERA HOME FURNISHING vs TAX RANGE 15
ITA/459/201519/11/2015
LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/40/201519/11/2015
(ERSTWHILE CIT-XIII) vs DR. JAIDEEP KUMAR SHARMA
ITA/95/201519/11/2015
LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/189/201519/11/2015
M/S. RIMJHIM ISPAT LTD.,KANPUR vs ACIT, NEW DELHI
ITA 6987/DEL/2014[2005-06]Status: Disposed18/11/2015AY 2005-06
SUNIL KUMAR JAIN (HUF),NEW DELHI vs ITO, NEW DELHI
ITA 5187/DEL/2014[2002-03]Status: Disposed18/11/2015AY 2002-03
