← All Benches

ITAT Delhi Bench

77,987 judgments

ITO, NEW DELHI vs SH SAMIR JASUJA, GURGAON

ITA 4187/DEL/2012[2009-10]Status: Disposed24/11/2015AY 2009-10

DIGITAL RADIO (MUMBAI) BROADCASTING LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 5081/DEL/2011[2006-07]Status: Disposed24/11/2015AY 2006-07

DCIT, NEW DELHI vs M/S DIGITAL RADIA (MUMBAI) BROADCASTING LTD., NEW DELHI

ITA 4364/DEL/2011[2006-07]Status: Disposed24/11/2015AY 2006-07

ACIT, NEW DELHI vs M/S DIGITAL RADIO (KOLKATA) BROADCASTING LTD., NEW DELHI

ITA 1721/DEL/2011[2006-07]Status: Disposed24/11/2015AY 2006-07

M/S DIGITAL RADIO (DELHI) BROADCASTING LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1316/DEL/2011[2006-07]Status: Disposed24/11/2015AY 2006-07

M/S. ITO, NEW DELHI vs M/S. MARS TOBACCO CO., NEW DELHI

ITA 4901/DEL/2009[2001-02]Status: Disposed24/11/2015AY 2001-02

DIT-1,INTERNATIONAL TAXATION vs CONVERGYS CUSTOMERS MANAGEMENT GROUP INC.

ITA/3/201424/11/2015

ROYAL JORDANIAN AIRLINES vs COMMISSIONER OF INCOME TAX

ITA - 278 / 200624/11/2015

ROYAL JORDANIAN AIRLINES vs COMMISSIONER OF INCOME TAX

ITA - 279 / 200624/11/2015

ROYAL JORDANIAN AIRLINES vs COMMISSIONER OF INCOME TAX

ITA - 280 / 200624/11/2015

ROYAL JORDANIAN AILINES vs COMMISSIONER OF INCOME TAX

ITA - 580 / 200624/11/2015

DIRECTOR OF INCOME TAX vs ROYAL JORDANIAN AIRLINES

ITA/279/200624/11/2015

DIRECTOR OF INCOME TAX vs ROYAL JORDANIAN AIRLINES

ITA/278/200624/11/2015

DIRECTOR OF INCOME TAX vs ROYAL JORDANIAN AIRLINES

ITA/280/200624/11/2015

DIRECTOR OF INCOME TAX vs ROYAL JORDANIAN AIRLINES

ITA/159/200224/11/2015

DIRECTOR OF INCOME TAX vs ROYAL JORDANIAN AIRLINES

ITA/580/200624/11/2015

COMMISSIONER OF INCOME TAX-(CENTRAL)-I vs MAHASHIAN DI HATTI LTD.

ITA/83/201323/11/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

CIT vs MAHASHIAN DI HATTI LTD

ITA/964/201123/11/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

CIT vs MAHASHIAN DI HATTI LTD

ITA/963/201123/11/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

CIT vs MAHASHIAN DI HATTI LTD

ITA/981/201123/11/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU