DIT-1,INTERNATIONAL TAXATION vs. CONVERGYS CUSTOMERS MANAGEMENT GROUP INC.

$~41to50 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 3/2014 CONVERGYS CUSTOMER MANAGEMENT GROUP INC. THROUGH MR. NARESH LAKHANI, AUTHORISED SIGNATORY ..... Appellant Through: Mr Prakash Kumar versus DIRECTOR OF INCOME TAX - I, INTERNATIONAL TAXATION ..... Respondent Through: Mr N.P. Sahni, Mr Nitin Gulati and Ms Sri Tanuja N. for revenue + ITA 4/2014 CONVERGYS CUSTOMER MANAGEMENT GROUP INC. THROUGH MR. NARESH LAKHANI, AUTHORISED SIGNATORY ..... Appellant Through: Mr Prakash Kumar versus DIRECTOR OF INCOME TAX - I, INTERNATIONAL TAXATION ..... Respondent Through: Mr N.P. Sahni, Mr Nitin Gulati and Ms Sri Tanuja N. for revenue + ITA 679/2014 DIT-1,INTERNATIONAL TAXATION ..... Appellant Through: Mr N.P. Sahni, Mr Nitin Gulati and Ms Sri Tanuja N. for revenue versus CONVERGYS CUSTOMERS MANAGEMENT GROUP INC. ..... Respondent Through: Mr Prakash Kumar + ITA 680/2014 DIT-1,INTERNATIONAL TAXATION ..... Appellant Through: Mr N.P. Sahni, Mr Nitin Gulati and Ms Sri Tanuja N. for revenue versus COVERGYS CUSTOMERS MANAGEMENT GROUP INC. ..... Respondent Through: Mr Prakash Kumar + ITA 681/2014 DIT-1,INTERNATIONAL TAXATION ..... Appellant Through: Mr N.P. Sahni, Mr Nitin Gulati and Ms Sri Tanuja N. for revenue versus CONVERGYS CUSTOMERS MANAGEMENT GROUP INC. ..... Respondent Through: Mr Prakash Kumar This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2026 at 21:48:08

+ ITA 454/2015 CONVERGYS CUSTOMER MANAGEMENT GROUP INC. ..... Appellant Through: Mr Prakash Kumar versus COMMISSIONER OF INCOME TAX-I, INTERNATIONAL TAXATION, NEW DELHI ..... Respondent Through: Mr Rahul Chaudhary and Mr Ruchir Bhatia + ITA 619/2015 PR. CIT-1 ..... Appellant Through: Mr N.P. Sahni, Mr Nitin Gulati and Ms Sri Tanuja N. for revenue versus CONVERGYS CUSTOMERS ..... Respondent Through: Mr Prakash Kumar + ITA 620/2015 PR. CIT-1 ..... Appellant Through: Mr N.P. Sahni, Mr Nitin Gulati and Ms Sri Tanuja N. for revenue versus CONVERGYS CUSTOMERS ..... Respondent Through: Mr Prakash Kumar + ITA 622/2015 PR. CIT-1 ..... Appellant Through: Mr N.P. Sahni, Mr Nitin Gulati and Ms Sri Tanuja N. for revenue versus CONVERGYS CUSTOMERS ..... Respondent Through: Mr Prakash Kumar + ITA 650/2015 CIT ..... Appellant Through: Mr N.P. Sahni, Mr Nitin Gulati and Ms Sri Tanuja N. for revenue versus CONVERGYS CUSTOMERS MANAGEMENT GROUP INC. ..... Respondent Through: Mr Prakash Kumar CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V. KAMESWAR RAO O R D E R % 24.11.2015 The learned counsel for the parties inform us that the MAP proceedings are in This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2026 at 21:48:08

progress between the Authorities of India and USA. They request that these matters be listed after some time. Renotify for directions on 21.04.2016. BADAR DURREZ AHMED, J V. KAMESWAR RAO, J NOVEMBER 24, 2015 SU This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2026 at 21:48:08