← All Benches

ITAT Delhi Bench

78,066 judgments

ITO, MEERUT vs M/S. ARIHANT PUBLICATIONS (INDIA) PVT. LTD., MEERUT

ITA 3608/DEL/2012[2009-10]Status: Disposed12/1/2016AY 2009-10

DCIT, NEW DELHI vs M/S LEASE PLAN INDIA LTD., NEW DELHI

ITA 5585/DEL/2010[2006-07]Status: Disposed12/1/2016AY 2006-07

DCIT, NEW DELHI vs M/S ALCOBEX METALS LTD., NEW DELHI

ITA 5344/DEL/2010[2003-04]Status: Disposed12/1/2016AY 2003-04

COMMISSIONER OF INCOME TAX TDS vs MOTHER DAIRY FOODS PROCESSING LTD

ITA/66/201612/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX (CENTRAL-2) vs SATKAR ROADLINES PVT. LTD. (NOW KNOWN AS ADEN MARKETING PVT. LTD.)

ITA/62/201612/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX DEL vs M/S MGF INDIA LTD.

ITA/380/200412/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX-06 vs MATANGI RUBBER PVT. LTD.

ITA/8/201612/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX (CENTRAL-2) vs SATKAR ROADLINES PVT. LTD. (NOW KNOWN AS ADEN MARKETING PVT. LTD.)

ITA/63/201612/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX (CENTRAL-2) vs SATKAR ROADLINES PVT. LTD. (NOW KNOWN AS ADEN MARKETING PVT. LTD.)

ITA/60/201612/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX (CENTRAL-2) vs SATKAR ROADLINES PVT. LTD. (NOW KNOWN AS ADEN MARKETING PVT. LTD.)

ITA/61/201612/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

THE PR. COMMISSIONER OF INCOME TAX CENTRAL-03 vs SHYAM BASIC INFRASTRUCTURE PVT. LTD.

ITA/7/201612/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

ACIT, NEW DELHI vs M/S. A.C. SURGIPHARA PVT. LTD., NEW DELHI

ITA 791/DEL/2014[2009-10]Status: Disposed11/1/2016AY 2009-10

CENTRAL ELECTRONICS LTD.,UTTAR PRADESH vs DCIT, NEW DELHI

ITA 662/DEL/2014[2008-09]Status: Disposed11/1/2016AY 2008-09

CENTRAL ELECTRONICS LTD.,UTTAR PRADESH vs DCIT, NEW DELHI

ITA 661/DEL/2014[2007-08]Status: Disposed11/1/2016AY 2007-08

ACIT (TDS), NOIDA vs M/S. DHV GLOBAL ENGINEERING CENTRE BV, NOIDA

ITA 659/DEL/2014[2010-11 (F.Y.- 2009-10)]Status: Disposed11/1/2016

ACIT (TDS), NOIDA vs M/S. DHV GLOBAL ENGINEERING CENTRE BV, NOIDA

ITA 658/DEL/2014[2009-10 (F.Y. 2008-09)]Status: Disposed11/1/2016

ACIT (TDS), NOIDA vs M/S. DHV GLOBAL ENGINEERING CENTRE, NOIDA

ITA 657/DEL/2014[2008-09 (F.Y. 2007- 08)]Status: Disposed11/1/2016

ACIT, NEW DELHI vs M/S. B.L.K. FINANCIAL SERVICES LTD., NEW DELHI

ITA 640/DEL/2014[2007-08]Status: Disposed11/1/2016AY 2007-08

ITO, FARIDABAD vs SMT. BHUSHAN BHATIA, FARIDABAD

ITA 627/DEL/2014[2008-09]Status: Disposed11/1/2016AY 2008-09

M/S. CREW B.O.S. PRODUCTS LTD.,NEW DELHI vs DCIT, FARIDABAD

ITA 378/DEL/2014[2006-07]Status: Disposed11/1/2016AY 2006-07