← All Benches
ITAT Delhi Bench
78,066 judgments
INFOWORLD,NEW DELHI vs DCIT, NEW DELHI
ITA 3059/DEL/2012[2007-08]Status: Disposed29/1/2016AY 2007-08
DCIT, NEW DELHI vs M/S. SINDHU HOLDINGS LTD., NEW DELHI
ITA 2766/DEL/2012[2008-09]Status: Disposed29/1/2016AY 2008-09
ACIT, NEW DELHI vs M/S. ZEUS POWER SOLUTIONS (P) LTD., NEW DELHI
ITA 2111/DEL/2012[2003-04]Status: Disposed29/1/2016AY 2003-04
ACIT, NEW DELHI vs M/S. DEVELOPMENT & RESEARCH SERVICES PVT. LTD., NEW DELHI
ITA 1001/DEL/2012[2003-04]Status: Disposed29/1/2016AY 2003-04
DCIT, NEW DELHI vs M/S WEIR ENGINEERING SERVICES (INDIA) LTD., NEW DELHI
ITA 2557/DEL/2011[2007-08]Status: Disposed29/1/2016AY 2007-08
ITO, NEW DELHI vs M/S ZENOL INTERNATIONAL LIMITED, NEW DELHI
ITA 1981/DEL/2011[2002-03]Status: Disposed29/1/2016AY 2002-03
ACIT, BULANDSHAHR vs SHRI ASHOK KUMAR SINGHAL, BULANDSHAHR
ITA 1836/DEL/2011[2006-07]Status: Disposed29/1/2016AY 2006-07
RAMESH KUMAR GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 1041/DEL/2011[2006-07]Status: Disposed29/1/2016AY 2006-07
ITO (E), NEW DELHI vs SOCIETY FOR ECOLOGICAL MANAGEMENT OF WASTELANDS AND HABITATS, NEW DELHI
ITA 517/DEL/2010[1991-92]Status: Disposed29/1/2016AY 1991-92
DCIT, NEW DELHI vs M/S LMZ ENERGY INDIA LTD., NEW DELHI
ITA 3834/DEL/2009[2006-07]Status: Disposed29/1/2016AY 2006-07
DCIT CIRCLE-6 (1), NEW DELHI vs LATTU FINANCE & INVESTMENT LTD, NEW DELHI
ITA 2922/DEL/2008[2004-2005]Status: Disposed29/1/2016AY 2004-2005
PR. COMMISSIONER OF INCOME TAX-DELHI -2 NEW DELHI vs BHARTI INFOTEL LTD.
ITA/90/201629/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
DIRECTOR OF INCOME TAX -II vs M/S NATIONAL PETROLEUM CONSTRUCTION CO.
ITA/795/201429/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-ILL vs SPFL SECURITIES LTD.
ITA/69/201629/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
NATIONAL PETROLEUM CONSTRUCTION COMPANY vs DIRECTOR OF INCOME TAX
ITA/143/201329/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR.COMMISSIONER OF INCOME TAX-CENTRAL-III vs SMT.MAYA GUPTA
ITA/52/201629/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-IV vs FRANKFINN AVIATION SERVICE PVT. LTD
ITA/54/201629/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
DIRECTOR OF INCOME TAX - II (INTERNATIONAL TAXATION) vs NATIONAL PETROLEUM CONSTRUCTION COMPANY
ITA/533/201329/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
NATIONAL PETROLEUM CONSTRUCTION COMPANY vs DIRECTOR OF INCOME TAX
ITA/144/201329/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
DIRECTOR OF INCOME TAX-II vs SHERATON INTERNATIONAL INC.
ITA/55/201629/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU