← All Benches
ITAT Delhi Bench
78,066 judgments
COMMISSIONER OF INCOME TAX -VIII vs VANDANA GOYAL
ITA/92/20161/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-VIII vs VANDANA GOYAL
ITA/91/20161/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-VIII vs SMT. SHIRIN KAMALJIT SINGH
ITA/59/20161/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX -VIII vs VANDANA GOYAL
ITA/93/20161/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-IV vs FAIREVER TRADERS & CONSULTANTS PVT LTD.
ITA/57/20161/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-IV vs GAP INTERNATIONAL SOURCING (INDIA ) PVT. LTD
ITA/51/201629/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX-IV vs ESPIRE INFRASTRUCTURE CORP. LTD
ITA/49/201629/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs M/S ZUARI LEADING & FINANCE CO
ITA/1387/200629/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs M/S INSILCO LTD.
ITA/124/200529/1/2016
HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL
PR.COMMISSIONER OF INCOME TAX-X. vs S. GOPAL & COMPANY
ITA/107/201629/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
NALIN GUPTA,FARIDABAD vs ACIT, FARIDABAD
ITA 2444/DEL/2015[2007-08]Status: Disposed29/1/2016AY 2007-08
DDIT, NEW DELHI vs MRS. BINA MEHTA, NEW DELHI
ITA 1864/DEL/2014[2009-10]Status: Disposed29/1/2016AY 2009-10
ITO (TDS), MORADABAD vs BARODA UTTAR PRADESH GRAMIN BANK, RAEBAREILLY
ITA 1769/DEL/2014[2008-09]Status: Disposed29/1/2016AY 2008-09
RAJEEV GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 572/DEL/2013[2003-04]Status: Disposed29/1/2016AY 2003-04
M/S AJAY KUMAR GUPTA,FARIDABAD vs ACIT, FARIDABAD
ITA 5347/DEL/2013[2009-10]Status: Disposed29/1/2016AY 2009-10
SEABROS OVERSEAS PVT. LTD.,GHAZIABAD vs ITO, NEW DELHI
ITA 4646/DEL/2013[2007-08]Status: Disposed29/1/2016AY 2007-08
ITO, NEW DELHI vs G.A. PROPERTIES PVT. LTD., NEW DELHI
ITA 1456/DEL/2013[2009-10]Status: Disposed29/1/2016AY 2009-10
ITO, NEW DELHI vs M/S. WESTERN INDIA SHIPYARD LTD., GOA
ITA 1167/DEL/2013[2009-10]Status: Disposed29/1/2016AY 2009-10
DCIT, NEW DELHI vs M/S. SKYLINE ENGINEERING CONTRACTS (INDIA) PVT. LTD., NEW DELHI
ITA 859/DEL/2012[2008-09]Status: Disposed29/1/2016AY 2008-09
JAPAN INTERNATIONAL CO- OPERATION AGENCY,NEW DELHI vs DDIT, NEW DELHI
ITA 3284/DEL/2012[2006-07]Status: Disposed29/1/2016AY 2006-07
