← All Benches
ITAT Delhi Bench
78,093 judgments
ITO, NEW DELHI vs SH. RITESH TIWARI, NEW DELHI
ITA 5884/DEL/2011[2008-09]Status: Disposed8/2/2016AY 2008-09
DCIT, NEW DELHI vs M/S. AGILENT TECHNOLOGIES INDIA PVT. LTD., NEW DELHI
ITA 4324/DEL/2011[2005-06]Status: Disposed8/2/2016AY 2005-06
M/S. PALIWAL INFRASTRUCTURE (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1979/DEL/2011[2008-09]Status: Disposed8/2/2016AY 2008-09
M/S. PALIWAL INFRASTRUCTURE (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1978/DEL/2011[2007-08]Status: Disposed8/2/2016AY 2007-08
ITO, MEERUT vs SMT RITA NANDA, MEERUT
ITA 772/DEL/2010[2005-06]Status: Disposed8/2/2016AY 2005-06
DCIT, NEW DELHI vs M/S. RAMESHWAR CHAIN & JEWELLERY PVT. LTD., DELHI
ITA 1085/DEL/2010[2006-07]Status: Disposed8/2/2016AY 2006-07
ACIT, NEW DELHI vs M/S. CONVERTECH EQUIPMENT PVT. LTD, NEW DELHI
ITA 4734/DEL/2009[2006-07]Status: Disposed8/2/2016AY 2006-07
DIRECTOR OF INCOME TAX vs NEW SKIES SATELLITE BV
ITA/473/20128/2/2016
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX-IV vs H.B. STOCKHOLDING LTD.
ITA/109/20168/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs INTERLINK SERVICES P.LTD.
ITA/344/20075/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DEL vs T.N.VOHRA
ITA/1158/20055/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
MS. SAXO INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 6148/DEL/2015[2011-12]Status: Disposed5/2/2016AY 2011-12
ITO, NEW DELHI vs SH. ASHWANI KUMAR, NEW DELHI
ITA 6007/DEL/2015[2010-11]Status: Disposed5/2/2016AY 2010-11
ACIT, NEW DELHI vs SHRI GURDEEP SINGH BASANT, NEW DELHI
ITA 5912/DEL/2015[2011-12]Status: Disposed5/2/2016AY 2011-12
ACIT (EXEMPTION), CHANDIGARH vs M/S. RAO PRAHLAD SINGH EDUCATIONAL SOCIETY, MAHENDERGARH
ITA 5897/DEL/2015[2010-11]Status: Disposed5/2/2016AY 2010-11
ITO, NEW DELHI vs MRS. KAJAL BISLA, NEW DELHI
ITA 5856/DEL/2015[2011-12]Status: Disposed5/2/2016AY 2011-12
ITO, RISHIKESH vs SH. SURENDRA SINGH RAWAT, UTTRAKHAND
ITA 5817/DEL/2015[2010-11]Status: Disposed5/2/2016AY 2010-11
ACIT, NEW DELHI vs YATINDER KUMAR GUPTA, NEW DELHI
ITA 5694/DEL/2015[2009-10]Status: Disposed5/2/2016AY 2009-10
DCIT, HARIDWAR vs M/S. METRO FROZEN FRUIT & VEGETABLES PVT. LTD., ROORKEE
ITA 5657/DEL/2015[2006-07]Status: Disposed5/2/2016AY 2006-07
ITO, NEW DELHI vs M/S. AGROS IMPEX (I) PVT. LTD., NEW DELHI
ITA 5655/DEL/2015[2006-07]Status: Disposed5/2/2016AY 2006-07