COMMISSIONER OF INCOME TAX DEL vs. T.N.VOHRA

$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 22. +

ITA 1158/2005

COMMISSIONER OF INCOME TAX DEL ..... Appellant

Through: None.

versus

T.N.VOHRA

..... Respondent

CORAM: JUSTICE S.MURALIDHAR JUSTICE VIBHU BAKHRU

O R D E R %

05.02.2016 1. From the previous order dated 17th January, 2007, it is seen that the Respondent had expired and steps were to be taken. However, nothing has been done in the matter since then. 2. Dismissed for non-prosecution.

S.MURALIDHAR, J

VIBHU BAKHRU, J FEBRUARY 05, 2016 MK