ITAT Delhi Bench
78,251 judgments
ALANKIT INSURANCE TPA LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ALANKIT INSURANCE TPA LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ALANKIT INSURANCE TPA LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ALANKIT INSURANCE TPA LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ACIT, CIRCLE-7(1),DELHI, DELHI vs EBERSPAECHER SUETRAK BUS CLIMATE CONTROL SYSTEMS INDIA PRIVATE LIMITED, DELHI
SH. KRISHAN LAL BISHNOI,DELHI vs COMMISSIONER OF INCOME TAX APPEAL-30, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
STUDDS ACCESSORIES LIMITED,FARIDABAD vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, FARIDABAD, FARIDABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
DCIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs SHRI IRFAN S/O SH. MEHARBAN, BULANDSHAHAR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs SHRI IRFAN S/O SH. MEHARBAN, BULANDSHAHR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ZETA BUILDTECH PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-7, DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
REC LIMITED,NEW DELHI vs ACIT-10 (OSD), DELHI, NEW DELHI
REC LIMITED,NEW DELHI vs ACIT-10 (OSD), DELHI, NEW DELHI
S S R S MEM EDU SOCIETY,SOUTH EXTENSION PART-II vs ACIT, NEW DELHI
E FACTOR ADVENTURE TOURISM PRIVATE LIMITED,DELHI vs THE DCIT, CC-13, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ITO, DELHI vs VARUN MANCHANDA, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
ITO, WARD- 2(3)(4), HAPUR, HAPUR vs SHIVA AND SHIVA, HAPUR
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DCIT, CIRCLE- 25(1), NEW DELHI vs TELECOM CONSULT INDIA LTD., NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
UNITECH RESIDENTIAL RESORTS LTD.,NEW DELHI vs DCIT, CIRCLE-27(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
UNITECH REALITY PVT. LTD.,,NEW DELHI vs DCIT CIRCLE-27(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CIRCLE- 1(1)(1), INTERNATIONAL TAXATION, NEW DELHI vs CONTINENTAL ENGINEERING CORPORATION, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)