ITAT Delhi Bench
78,250 judgments
JCIT(OSD), RANGE-10, NEW DELHI , C.R. BUILDING ITO vs RURAL ELECTRIFICATION CORPORATION LTD., KASTURBA NAGAR
JCIT(OSD), RANGE-10, NEW DELHI , C.R. BUILDING ITO vs RURAL ELECTRIFICATION CORPORATION LTD. , KASTURBA NAGAR
JCIT(OSD), RANGE-10, NEW DELHI , CR BUILDING ITO vs RURAL ELECTRIFICATION CORPORATION LTD. , KASTURBA NAGAR
JCIT(OSD), RANGE-10, NEW DELHI , ITO C.R. BUILDING vs RURAL ELECTRIFICATION CORPORATION LTD. , KASTURBA NAGAR
DEPUTY COMMISSIONER OF INCOME TAX, HISAR CIRCLE, HISAR, HISAR vs TAYAL SONS PRIVATE LIMITED, HISAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
KANHA SOFTECH PRIVATE LIMITED,UTTAR PRADESH vs ACIT, CENTRAL-CIRCLE-I, NOIDA
MR. RAKESH,HARYANA vs ITO, WARD-18(3), DELHI
the ITAT was filed with a delay of 36 days and prayed that the delay be condoned. It was submitted that the assessee was prevented from filing the appeal on time and that the delay was not deliberate. After considering the submissions, we found that the delay deserves to be condoned, as the assessee was prevented from filing the appeal on time for reasonable cause. Accordingly, the delay is condoned and the appeal is admitted. 3. It was further brought to our notice that the case of the ass
SANJEEV AGGARWAL,DELHI vs ITO, WARD 35(5), CIVIC CENTRE, MINTO ROAD, NEW DELHI
SHRI.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
FERRANZA ELECTRIC VEHICLE PRIVATE LIMITED,FARIDABAD vs DCIT, FARIDABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
MARCHE RETAIL PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE 16(2), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SREE NARAYANA GURU COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED,DWARKA DELHI vs ITO 43(6), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SREE NARAYANA GURU COOPERATIVE AND CREDIT SOCIETY LIMITED,DWARKA DELHI vs ITO 43(6), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ROHIT MANCHAND,DELHI vs ITO WARD 5(3)(2), GAUTAM BUDH NAGAR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
PERITUS EXIM PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-19(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
SANCHAY JAIN,NEW DELHI vs DCIT, CENTRAL CIRCLE-30, NEW DELHI, NEW DELHI
ALANKIT INSURANCE TPA LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ALANKIT INSURANCE TPA LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ALANKIT INSURANCE TPA LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ALANKIT INSURANCE TPA LTD,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI
SHRI.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ALANKIT INSURANCE TPA LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
