← All Benches
ITAT Delhi Bench
78,165 judgments
SH. VISHAL SETHI,DELHI vs ITO, NEW DELHI
ITA 866/DEL/2016[2011-12]Status: Disposed23/5/2016AY 2011-12
SH. VISHAL SETHI,DELHI vs ITO, NEW DELHI
ITA 865/DEL/2016[2011-12]Status: Disposed23/5/2016AY 2011-12
ITO (EXEMPTIONS), NEW DELHI vs M/S. INDIAN YOUTH CENTRE TRUST VISHWA YUVAK KENDRA, NEW DELHI
ITA 3635/DEL/2015[2011-12]Status: Disposed23/5/2016AY 2011-12
M/S. S.K. SHARMA CONTRACTOR,GHAZIABAD vs ACIT, NEW DELHI
ITA 5236/DEL/2014[2005-06]Status: Disposed23/5/2016AY 2005-06
DCIT, NEW DELHI vs M/S. PAAM EATABLE LTD., NEW DELHI
ITA 6620/DEL/2013[2009-10]Status: Disposed23/5/2016AY 2009-10
SH. RAKESH KUMAR,NEW DELHI vs DCIT, NEW DELHI
ITA 6596/DEL/2013[2004-05]Status: Disposed23/5/2016AY 2004-05
SMT. VIBHA RANI,GURGAON vs ITO, GURGAON
ITA 6110/DEL/2013[2006-07]Status: Disposed23/5/2016AY 2006-07
SAMTEL INDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5517/DEL/2013[2009-10]Status: Disposed23/5/2016AY 2009-10
M/S SAMTEL INDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4924/DEL/2013[2009-10]Status: Disposed23/5/2016AY 2009-10
SCOPLIOS SECURITY & MANPOWER P LTD.,FARIDABAD vs ITO, NEW DELHI
ITA 3592/DEL/2013[2006-07]Status: Disposed23/5/2016AY 2006-07
SCOPLIOS SECURITY & MANPOWER P LTD.,FARIDABAD vs ITO, NEW DELHI
ITA 3584/DEL/2013[2006-07]Status: Disposed23/5/2016AY 2006-07
SCOPLIOS SECURITY & MANPOWER P LTD.,FARIDABAD vs ITO, NEW DELHI
ITA 3583/DEL/2013[2006-07]Status: Disposed23/5/2016AY 2006-07
VERTEX CUSTOMER SERVICES INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 25/DEL/2013[2008-09]Status: Disposed23/5/2016AY 2008-09
SHREE SHYAM KHATU INVESTMENTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4810/DEL/2010[2001-02]Status: Disposed23/5/2016AY 2001-02
ACIT, GHAZIABAD vs M/S. S.K. SHARMA, CONTRACTOR, GHAZIABAD
ITA 4729/DEL/2010[2004-05]Status: Disposed23/5/2016AY 2004-05
M/S S K SHARMA, CONTRACTOR,GHAZIABAD vs ACIT, GHAZIABAD
ITA 4697/DEL/2010[2004-05]Status: Disposed23/5/2016AY 2004-05
COMMISSIONER OF INCOME TAX- I vs AMERICAN EXPRESS SERVICES INDIA LTD
ITA/336/201623/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-DELHI-15 vs KAMAL DHAWAN
ITA/331/201620/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SH. RAJAT SHUBRA CHATTERJI,NEW DELHI vs ACIT, NEW DELHI
ITA 2430/DEL/2015[2007-08]Status: Disposed20/5/2016AY 2007-08
E.I. DUPONT INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 4774/DEL/2014[2007-08]Status: Disposed20/5/2016AY 2007-08
