← All Benches
ITAT Delhi Bench
78,184 judgments
SH SHANTI SWAROOP GUPTA,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 1231/DEL/2015[2008-09]Status: Disposed26/5/2016AY 2008-09
SMT ANILA GUPTA,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 1230/DEL/2015[2008-09]Status: Disposed26/5/2016AY 2008-09
M/S. REGENT AUTOMOBILES LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 685/DEL/2014[2010-11]Status: Disposed26/5/2016AY 2010-11
ITO, ROHTAK vs SMT. RAJ BALA, ROHTAK
ITA 585/DEL/2014[2008-09]Status: Disposed26/5/2016AY 2008-09
ITO, SONEPAT vs SH. RAKESH KUMAR GUPTA, SONEPAT
ITA 584/DEL/2014[2009-10]Status: Disposed26/5/2016AY 2009-10
ITO, NEW DELHI vs SH. RAJESH KHANNA, NEW DELHI
ITA 542/DEL/2014[2004-05]Status: Disposed26/5/2016AY 2004-05
ACIT, NEW DELHI vs M/S. K.S. HOTELS PVT. LTD., NEW DELHI
ITA 1432/DEL/2014[2010-11]Status: Disposed26/5/2016AY 2010-11
POSITIVE COMSOL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6597/DEL/2013[2009-10]Status: Disposed26/5/2016AY 2009-10
BALBIR CHAND,KARNAL vs ITO, KARNAL
ITA 4551/DEL/2012[2009-10]Status: Disposed26/5/2016AY 2009-10
ITO, MUZAFFARNAGAR vs M/S. AGARWAL FERTILIZERS & CHEMICALS, MUZAFFARNAGAR
ITA 5133/DEL/2011[2008-09]Status: Disposed26/5/2016AY 2008-09
ITO, NEW DELHI vs MRS. MANJU DEVI, NEW DELHI
ITA 4499/DEL/2011[2007-08]Status: Disposed26/5/2016AY 2007-08
MR. KESHAB CHANDRA JAIN,NEW DELHI vs ACIT, NOIDA
ITA 3767/DEL/2011[2001-02]Status: Disposed26/5/2016AY 2001-02
M/S. PARAGON SHRINK PACKERS (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 652/DEL/2014[2008-09]Status: Disposed25/5/2016AY 2008-09
SH. DAYA RAM GOYAL,NEW DELHI vs ITO, NEW DELHI
ITA 464/DEL/2014[2002-03]Status: Disposed25/5/2016AY 2002-03
M/S. PACE SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 384/DEL/2014[2010-11]Status: Disposed25/5/2016AY 2010-11
DCIT, NEW DELHI vs SMT. RAJUL MODI, NEW DELHI
ITA 330/DEL/2014[2007-08]Status: Disposed25/5/2016AY 2007-08
M/S. RWL HEALTHWORLD LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1722/DEL/2014[2009-10]Status: Disposed25/5/2016AY 2009-10
SH. VISHESH GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 1597/DEL/2014[2011-12]Status: Disposed25/5/2016AY 2011-12
ACIT, NOIDA vs M/S. H-ONE INDIA PVT. LTD., GREATER NOIDA
ITA 6738/DEL/2013[2008-09]Status: Disposed25/5/2016AY 2008-09
ITO, NEW DELHI vs SHRI SUMER SINGH, NEW DELHI
ITA 4726/DEL/2012[2009-10]Status: Disposed25/5/2016AY 2009-10