← All Benches
ITAT Delhi Bench
78,145 judgments
ASHWANI KUMAR ARORA,NEW DELHI vs ACIT, NEW DELHI
ITA 844/DEL/2014[2008-09]Status: Disposed19/5/2016AY 2008-09
ACIT, NEW DELHI vs SH. PRITHVI RAJ VIJ, NEW DELHI
ITA 401/DEL/2014[2011-12]Status: Disposed19/5/2016AY 2011-12
DCIT, NEW DELHI vs SMT. RAJUL MODI, NEW DELHI
ITA 331/DEL/2014[2010-11]Status: Disposed19/5/2016AY 2010-11
M/S. PARISHUDH FINANCE CO. P. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 258/DEL/2014[2009-10]Status: Disposed19/5/2016AY 2009-10
SUNBORNE ENERGY SERVICES INDIA (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 140/DEL/2014[2010-11]Status: Disposed19/5/2016AY 2010-11
M/S. SARVOTTAM CONSTRUCTION PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 136/DEL/2014[2003-04]Status: Disposed19/5/2016AY 2003-04
SAVALAMBI APPARELS LTD.,DELHI vs ITO, NEW DELHI
ITA 122/DEL/2014[2005-06]Status: Disposed19/5/2016AY 2005-06
M/S MAHAVEER AUDHOGIK ASTHAN (SANSTHAN),NEW DELHI vs ITO, HALDWANI
ITA 5551/DEL/2013[2010-11]Status: Disposed19/5/2016AY 2010-11
M/S MAHAVEER AUDHOGIK ASTHAN (SANSTHAN),NEW DELHI vs ITO, HALDWANI
ITA 5549/DEL/2013[2008-09]Status: Disposed19/5/2016AY 2008-09
ACIT, NEW DELHI vs M/S SHRIM INVESTMENT SOLUTION (P) LTD., NEW DELHI
ITA 5262/DEL/2013[2008-09]Status: Disposed19/5/2016AY 2008-09
ACIT, NEW DELHI vs M/S SHRIM INVESTMENT SOLUTION (P) LTD., NEW DELHI
ITA 5254/DEL/2013[2009-10]Status: Disposed19/5/2016AY 2009-10
M/S K.S. NUTRITIONS AND FOOD PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3347/DEL/2013[2003-04]Status: Disposed19/5/2016AY 2003-04
ITO, ROHTAK vs SMT. KAVITA, ROHTAK
ITA 5106/DEL/2012[2009-10]Status: Disposed19/5/2016AY 2009-10
PAWAN KUMAR MALHOTRA, PROP.,FARIDABAD vs ITO, FARIDABAD
ITA 1116/DEL/2012[2007-08]Status: Disposed19/5/2016AY 2007-08
ACIT, NEW DELHI vs M/S DECENT FINANCIAL SERVICES PVT. LTD., NEW DELHI
ITA 2442/DEL/2011[2007-08]Status: Disposed19/5/2016AY 2007-08
GE CAPITAL SERVICES INDIA,NEW DELHI vs ACIT, NEW DELHI
ITA 2410/DEL/2011[2000-01]Status: Disposed19/5/2016AY 2000-01
M/S SONY INDIA PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 4994/DEL/2010[2006-07]Status: Disposed19/5/2016AY 2006-07
PAWAN MALHOTRA,FARIDABAD vs CIT, FARIDABAD
ITA 4065/DEL/2009[2007-08]Status: Disposed19/5/2016AY 2007-08
ITO (EXEMPTIONS), ROHTAK vs SMT. SHANTI DEVI EDUCATIONAL TRUST, REWARI
ITA 5327/DEL/2015[2007-08]Status: Disposed18/5/2016AY 2007-08
M/S. INDIA HABITAT CENTRE,NEW DELHI vs DIT (E), NEW DELHI
ITA 2390/DEL/2015[2010-11]Status: Disposed18/5/2016AY 2010-11
