ITAT Delhi Bench
78,230 judgments
YKK INDIA (P) LTD vs ITO WARD-18 (3),
YKK INDIA (P) LTD vs ACIT CICLE-18 (1),
PR CIT-7 vs RENUKA FINANCIAL SERVICES LTD
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S MGF INDIA LTD. vs COMMISSIONER OF INCOME TAX II
HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX (EXEMPTION) vs PHD CHAMBER OF COMMERCE & INDUSTRY
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (EXEMPTIONS vs CHARANJIV CHARITABLE TRUST
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
SUMITOMO CORPORATION INDIA PRIVATE LIMITED vs COMMISSIONER OF INCOME TAX
CASES PERTAINING TO SPL.DIVISION BENCHES
PR.CIT-VII vs QUALCOMM INDIA PVT. LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX 9 vs TDT COPPER LTD
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
SUMITOMO CORPORATION INDIA PVT. LTD. THR MASAHIRO MARUYANA vs COMMISSIONER OF INCOME TAX
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX (EXEMPTION) vs PHD CHAMBER OF COMMERCE & INDUSTRY
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX -V vs M/S ONGC VIDESH LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
SUMITOMO CORPORATION INDIA PVT. LTD. THROUGH MASAHIRO MARUYANA vs COMMISSIONER OF INCOME TAX
CASES PERTAINING TO SPL.DIVISION BENCHES
SUMITOMO CORPORATION INDIA PRIVATE LIMITED vs COMMISSIONER OF INCOME TAX,
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX -7 vs M/S ONGC VIDESH LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-V vs M/S ONGC VIDESH LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-7 vs M/S ONGC VIDESH LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
