← All Benches
ITAT Delhi Bench
78,230 judgments
VIJAY KUMAR GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 119/DEL/2013[2009-10]Status: Disposed22/7/2016AY 2009-10
VIJAY KUMAR GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 118/DEL/2013[2008-09]Status: Disposed22/7/2016AY 2008-09
VIJAY KUMAR GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 117/DEL/2013[2007-08]Status: Disposed22/7/2016AY 2007-08
ITO, NEW DELHI vs M/S. RISALA SECURITY SERVICES, NEW DELHI
ITA 466/DEL/2012[2008-09]Status: Disposed22/7/2016AY 2008-09
M/S. PIPAL SOLUTIONS (INDIA) PVT. LTD.,DELHI vs ACIT, NEW DELHI
ITA 450/DEL/2011[2003-04]Status: Disposed22/7/2016AY 2003-04
M/S LUDWIG PFEIFFER GYPSUMS STRUCTURE INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3060/DEL/2011[2008-09]Status: Disposed22/7/2016AY 2008-09
UNITECH PREFAB LTD.,MUMBAI vs DCIT, NEW DELHI
ITA 2304/DEL/2011[1999-2000]Status: Disposed22/7/2016AY 1999-2000
M/S PARNIKA COMMERCIAL & ESTATES (P) LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5724/DEL/2010[2007-08]Status: Disposed22/7/2016AY 2007-08
DCIT, NEW DELHI vs M/S. MINDA INVESTMENT LTD., DELHI
ITA 4391/DEL/2010[2005-06]Status: Disposed22/7/2016AY 2005-06
SATISH GUJRAL vs ADDL CIT RANGE -32,
ITA 3397/DEL/2007[2003-2004]Status: Disposed22/7/2016AY 2003-2004
COMMISSIONER INCOME TAX CENTRA vs M/S SUTLEJ INDUSTRIES LTD.
ITA/523/200421/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX vs M/S SUTLEJ INDUSTRIES LTD.
ITA/522/200421/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX vs M/S SUTLEJ INDUSTRIES LTD.
ITA/437/200421/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
HOUSING & URBAN DEV.CORPN LTD. vs COMMISSIONER OF INCOME TAX
ITA/247/200421/7/2016
HON'BLE MS. JUSTICE SUNITA GUPTA,HON'BLE MR. JUSTICE SANJIV KHANNA
HOUSING & URBAN DEVELOPMENT CORPN. LTD. vs THE DY.COMMISSIONER OF INCOME TAX
ITA/348/200321/7/2016
HON'BLE MS. JUSTICE SUNITA GUPTA,HON'BLE MR. JUSTICE SANJIV KHANNA
PR. COMMISSIONER OF INCOME TAX-2 vs M/S. BECHTEL INDIA PVT. LTD.
ITA/379/201621/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S MARUTI SUZUKI INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 288/DEL/2016[2011-12]Status: Disposed21/7/2016AY 2011-12
RANJIT SINGH GREWAL,BHIWANI vs ACIT, BHIWANI
ITA 1521/DEL/2016[2010-11]Status: Disposed21/7/2016AY 2010-11
M/S. P.M. BUILDWELL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1717/DEL/2015[2008-09]Status: Disposed21/7/2016AY 2008-09
ACIT, NEW DELHI vs M/S. MAX HEALTHCARE INSTITUTE LTD., DELHI
ITA 1713/DEL/2015[2010-11 (F.Y. 2009-10)]Status: Disposed21/7/2016
