M/S MGF INDIA LTD. vs. COMMISSIONER OF INCOME TAX II

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ITA/4/2004HC DelhiDLHC01016849200422 July 2016Bench: HON'BLE MS. JUSTICE DEEPA SHARMA1 pages

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$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 3&5. +

ITA 4/2004

M/S MGF INDIA LTD.

..... Appellant

Through: Mr. Satyen Sethi, Advocate.

versus

COMMISSIONER OF INCOME TAX II

..... Respondent

Through: Mr. Rahul Chaudhary, Senior Standing

Counsel.

And +

ITA 518/2005

M/S THE MOTOR & GENERAL FINANCE ..... Appellant

Through: Mr. Satyen Sethi, Advocate.

Versus

COMMISSIONER OF INCOME TAX VI ..... Respondent

Through: Mr. Rahul Chaudhary, Senior Standing

Counsel. CORAM: JUSTICE S. MURALIDHAR

JUSTICE VIBHU BAKHRU

O R D E R %

22.07.2016 1. Learned counsel for the Appellant on instructions seeks leave to withdraw these appeals.

2.

The appeals are accordingly dismissed as withdrawn.

S. MURALIDHAR, J

VIBHU BAKHRU, J

JULY 22, 2016 mg

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