← All Benches
ITAT Delhi Bench
80,033 judgments
M/S. NANDINI GRAVURES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3941/DEL/2014[2006-07]Status: Disposed19/4/2017AY 2006-07
SH. AJAY SINGHAL,NEW DELHI vs DCIT, NEW DELHI
ITA 3791/DEL/2014[2010-11]Status: Disposed19/4/2017AY 2010-11
DCIT, NEW DELHI vs M/S. PADMINI VNA MECHANTRONICS P. LTD., NEW DELHI
ITA 3592/DEL/2014[2009-10]Status: Disposed19/4/2017AY 2009-10
MRS. ASHA JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 3519/DEL/2014[1999-2000]Status: Disposed19/4/2017AY 1999-2000
DCIT, NEW DELHI vs M/S. SAROVADAYA REALTORS P. LTD., NEW DELHI
ITA 2755/DEL/2014[2000-01]Status: Disposed19/4/2017AY 2000-01
SHUBHNEET JAIN,SONEPAT vs ITO, SONEPAT
ITA 978/DEL/2013[2009-10]Status: Disposed19/4/2017AY 2009-10
M/S. SANYA AUTOMOBILES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4750/DEL/2013[2007-08]Status: Disposed19/4/2017AY 2007-08
M/S. SANYA AUTOMOBILES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4742/DEL/2013[2006-07]Status: Disposed19/4/2017AY 2006-07
M/S. SANYA AUTOMOBILES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4741/DEL/2013[2005-06]Status: Disposed19/4/2017AY 2005-06
M/S SK WOOLLEN MILLS,PANIPAT vs ACIT, PANIPAT
ITA 1725/DEL/2013[2009-10]Status: Disposed19/4/2017AY 2009-10
ITO, NEW DELHI vs SH. SAURAV CHATTERJEE, NEW DELHI
ITA 1724/DEL/2013[2008-09]Status: Disposed19/4/2017AY 2008-09
ITO, NEW DELHI vs SH. SAURAV CHATTERJEE, NEW DELHI
ITA 1723/DEL/2013[2008-09]Status: Disposed19/4/2017AY 2008-09
ITO, NEW DELHI vs SHRI SUNIL KUMAR GOEL PROP., NEW DELHI
ITA 4617/DEL/2012[2009-10]Status: Disposed19/4/2017AY 2009-10
M/S. S.S. SETHI & SONS,DELHI vs ITO, NEW DELHI
ITA 1559/DEL/2012[2004-05]Status: Disposed19/4/2017AY 2004-05
S S JAIN SABHA (RAWALPINDI) DELHI REGD.,NEW DELHI vs DIT (EXEMPTIONS), NEW DELHI
ITA 1283/DEL/2012[]Status: Disposed19/4/2017
SH. SANDEEP MITTAL,HARIDWAR vs DCIT, HARIDWAR
ITA 1009/DEL/2012[2008-09]Status: Disposed19/4/2017AY 2008-09
SMT. KANTA DEVI,HALDWANI vs ITO, HALDWANI
ITA 284/DEL/2009[2005-06]Status: Disposed19/4/2017AY 2005-06
THE PR. COMMISSIONER OF INCOME TAX- CENTRAL-3 vs SUNCITY PROJECTS PVT. LTD.
ITA/916/201618/4/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
THE PR. COMMISSIONER OF INCOME TAX- CENTRAL -3 vs SUNCITY PROJECTS PVT. LTD.
ITA/919/201618/4/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
THE PR. COMMISSIONER OF INCOME TAX- CENTRAL-3 vs SUNCITY PROJECTS PVT. LTD.
ITA/921/201618/4/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
