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ITAT Delhi Bench

80,031 judgments

THE PR. COMMISSIONER OF INCOME TAX- CENTRAL-3 vs SUNCITY PROJECTS PVT. LTD.

ITA/918/201618/4/2017

CASES PERTAINING TO SPL.DIVISION BENCHES

THE PR. COMMISSIONER OF INCOME TAX - CENTRAL -3 vs SUNCITY PROJECTS PVT. LTD.

ITA/917/201618/4/2017

CASES PERTAINING TO SPL.DIVISION BENCHES

THE PR. COMMISSIONER OF INCOME TAX - CENTRAL -3 vs SUNCITY PROJECTS PVT. LTD.

ITA/920/201618/4/2017

CASES PERTAINING TO SPL.DIVISION BENCHES

THE PR. COMMISSIONER OF INCOME TAX- CENTRAL -3 vs SUNCITY PROJECTS PVT. LTD.

ITA/915/201618/4/2017

CASES PERTAINING TO SPL.DIVISION BENCHES

DCIT, NEW DELHI vs SHRI VINEET KUMAR GUPTA, DEHRADUN

ITA 2435/DEL/2016[2011-12]Status: Disposed18/4/2017AY 2011-12

M/S HORIBA INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 6638/DEL/2015[2011-12]Status: Disposed18/4/2017AY 2011-12

M/S. K.G. FINVEST PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 998/DEL/2014[2003-04]Status: Disposed18/4/2017AY 2003-04

RAJESH KUMAR SAROJ,DELHI vs ACIT, NEW DELHI

ITA 3720/DEL/2014[2009-10]Status: Disposed18/4/2017AY 2009-10

M/S. PUKAR ADVERTISING & MARKETING PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 2532/DEL/2014[2006-07]Status: Disposed18/4/2017AY 2006-07

MR. RAVINDRA NATH CHATTERJEE,NEW DELHI vs ITO, NEW DELHI

ITA 2495/DEL/2014[2009-10]Status: Disposed18/4/2017AY 2009-10

M/S. CARISSA INVESTMENT (P) LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 2008/DEL/2014[2009-10]Status: Disposed18/4/2017AY 2009-10

ITO, NEW DELHI vs DR. KRISHNA KHERA, NEW DELHI

ITA 1895/DEL/2014[2006-07]Status: Disposed18/4/2017AY 2006-07

ITO, NEW DELHI vs DR. JYOTI KHERA, NEW DELHI

ITA 1894/DEL/2014[2006-07]Status: Disposed18/4/2017AY 2006-07

ACIT, NEW DELHI vs SH. SUSHIL KUMAR SURROCH, NEW DELHI

ITA 1521/DEL/2014[2007-08]Status: Disposed18/4/2017AY 2007-08

DCIT, NEW DELHI vs M/S. ESCORT HEART INSTITUTE & RESEARCH CENTRE LTD., NEW DELHI

ITA 6674/DEL/2013[2008-09]Status: Disposed18/4/2017AY 2008-09

M/S. SHUBHAM FEED MILLS,UTTRAKHAND vs ITO- I, UTTRAKHAND

ITA 378/DEL/2013[2009-10]Status: Disposed18/4/2017AY 2009-10

DCIT, NEW DELHI vs M/S. RAMBAGH PALACE HOTEL PVT. LTD., NEW DELHI

ITA 2078/DEL/2013[2009-10]Status: Disposed18/4/2017AY 2009-10

ASHOO DECOR INDIA,DELHI vs ACIT, NEW DELHI

ITA 1054/DEL/2013[2009-10]Status: Disposed18/4/2017AY 2009-10

ACIT, FARIDABAD vs M/S JONEJA BRIGHT STEELS PVT. LTD., FARIDABAD

ITA 3884/DEL/2012[2008-09]Status: Disposed18/4/2017AY 2008-09

JONEJA BRIGHT STEEL PVT. LTD.,FARIDABAD vs ADDL. CIT, FARIDABAD

ITA 3761/DEL/2012[2008-09]Status: Disposed18/4/2017AY 2008-09