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ITAT Delhi Bench
80,939 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs BEST CITY REALTORS (INDIA) PVT. LTD.
ITA/19/20171/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs BEST INFRASTRUCTURE (INDIA) PVT. LTD.
ITA/13/20171/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs BEST REALTORS (INDIA) PVT. LTD.
ITA/22/20171/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX (EXEMPTION) vs INSTITUTE OF ROAD SAFETY & FLEET MANAGMENT SOCIETY
ITA/586/20171/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs BEST CITY DEVELOPERS INDIA PVT. LTD.
ITA/21/20171/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
M/S PAWANSUT CONTRACTOR (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1058/DEL/2017[2008-09]Status: Disposed1/8/2017AY 2008-09
M/S BABA NANAK FINANCIAL SERVICES P. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3633/DEL/2016[2005-06]Status: Disposed1/8/2017AY 2005-06
DCIT, NEW DELHI vs M/S. G S CONTROL LTD., NEW DELHI
ITA 2434/DEL/2016[2012-13]Status: Disposed1/8/2017AY 2012-13
DYCIT, NEW DELHI vs M/S VIP FOREX PVT. LTD, NEW DELHI
ITA 5837/DEL/2015[2004-05]Status: Disposed1/8/2017AY 2004-05
ACIT, NEW DELHI vs SMT. SUDHA NAGAR, NEW DELHI
ITA 5837/DEL/2014[2005-06]Status: Disposed1/8/2017AY 2005-06
DCIT, NEW DELHI vs M/S. MAHIMA HOSPITALITY PVT. LTD., NEW DELHI
ITA 549/DEL/2014[2009-10]Status: Disposed1/8/2017AY 2009-10
M/S. BABA NANAK FINANCIAL SERVICES LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3353/DEL/2014[2005-06]Status: Disposed1/8/2017AY 2005-06
ACIT, FARIDABAD vs SH. SUNIL PRAKASH, FARIDABAD
ITA 767/DEL/2012[2008-09]Status: Disposed1/8/2017AY 2008-09
ACIT, FARIDABAD vs SH SUNIL PARKASH, FARIDABAD
ITA 5683/DEL/2012[2009-10]Status: Disposed1/8/2017AY 2009-10
SMT. SUNITA CHOPRA,SAHARANPUR vs ACIT, SAHARANPUR
ITA 5121/DEL/2012[2009-10]Status: Disposed1/8/2017AY 2009-10
ACIT, UTTAR PRADESH vs SMT. SUNITA CHOPRA, SAHARANPUR
ITA 4984/DEL/2012[2009-10]Status: Disposed1/8/2017AY 2009-10
KAUSHAL KUMAR AGGARWAL,DELHI vs ACIT, NEW DELHI
ITA 1003/DEL/2012[2008-09]Status: Disposed1/8/2017AY 2008-09
ACIT, FARIDABAD vs SH. SUNIL PARKASH, FARIDABAD
ITA 2955/DEL/2009[2006-07]Status: Disposed1/8/2017AY 2006-07
MOHAN MEAKIN LTD.,GHAZIABAD vs ACIT, GHAZIABAD
ITA 3790/DEL/2008[2006-07]Status: Disposed1/8/2017AY 2006-07
MOHAN MEAKIN LTD.,GHAZIABAD vs ACIT, NEW DELHI
ITA 3789/DEL/2008[2004-05]Status: Disposed1/8/2017AY 2004-05