← All Benches
ITAT Delhi Bench
80,939 judgments
M/S. AEGIS BPO SERVICES (GURGAON) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3375/DEL/2015[2009-10]Status: Disposed2/8/2017AY 2009-10
M/S. RADIANCE STOCK TRADERS PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 5970/DEL/2014[2005-06]Status: Disposed2/8/2017AY 2005-06
DHARMENDRA BHANDARI,NEW DELHI vs ACIT, FARIDABAD
ITA 5746/DEL/2014[2007-08]Status: Disposed2/8/2017AY 2007-08
M/S. ENSCO MARITIME LIMITED,NEW DELHI vs DDIT, DEHRADUN
ITA 5624/DEL/2014[2011-12]Status: Disposed2/8/2017AY 2011-12
ACIT, NEW DELHI vs M/S. SAAMAG DEVELOPERS PVT. LTD., NEW DELHI
ITA 434/DEL/2014[2007-08]Status: Disposed2/8/2017AY 2007-08
SH. NARESH,GURGAON vs ITO, GURGAON
ITA 2971/DEL/2014[2009-10]Status: Disposed2/8/2017AY 2009-10
AIRCOM INTERNATIONAL (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6402/DEL/2012[2008-09]Status: Disposed2/8/2017AY 2008-09
MR. NARESH,GURGAON vs ITO, GURGAON
ITA 870/DEL/2017[2009-10]Status: Disposed2/8/2017AY 2009-10
M/S. DALMIA FINANCE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 271/DEL/2017[2012-13]Status: Disposed2/8/2017AY 2012-13
KAVITA RANI,DELHI vs ITO, NEW DELHI
ITA 1898/DEL/2017[2012-13]Status: Disposed2/8/2017AY 2012-13
RAJESH PRASAD,DELHI vs ITO, NEW DELHI
ITA 1897/DEL/2017[2012-13]Status: Disposed2/8/2017AY 2012-13
SMT. PANPORI JAIN,PANIPAT vs ITO, PANIPAT
ITA 1363/DEL/2017[2009-10]Status: Disposed2/8/2017AY 2009-10
RAKESH JAIN,GHAZIABAD vs DCIT, GHAZIABAD
ITA 1349/DEL/2017[2011-12]Status: Disposed2/8/2017AY 2011-12
M/S. BVM ENGINEERING WORKS,UTTRAKHAND vs ITO, ROORKEE
ITA 1312/DEL/2017[2007-08]Status: Pending2/8/2017AY 2007-08
ANIL KUMAR GARG,NEW DELHI vs ITO, NEW DELHI
ITA 5878/DEL/2012[2008-09]Status: Disposed2/8/2017AY 2008-09
ALPHA TOYO LIMITED,FARIDABAD vs ADDL. CIT, FARIDABAD
ITA 3331/DEL/2011[2003-04]Status: Disposed2/8/2017AY 2003-04
ALPHA TOYO LIMITED,FARIDABAD vs ADDL. CIT, FARIDABAD
ITA 3330/DEL/2011[2002-03]Status: Disposed2/8/2017AY 2002-03
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs BEST INFRASTRUCTURE (INDIA) PVT. LTD.
ITA/15/20171/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs BEST CITY DEVELOPERS INDIA PVT. LTD
ITA/16/20171/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX DELHI-2 vs CENTRAL WAREHOUSING CORPORATION
ITA/584/20171/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH