← All Benches
ITAT Delhi Bench
80,939 judgments
MOHAN MEAKIN LTD.,GHAZIABAD vs ACIT, NEW DELHI
ITA 3788/DEL/2008[2003-04]Status: Disposed1/8/2017AY 2003-04
MOHAN MEAKIN LTD.,GHAZIABAD vs ACIT, NEW DELHI
ITA 3787/DEL/2008[2003-04]Status: Disposed1/8/2017AY 2003-04
SH. SWATANTRA KUMAR TOMAR,NEW DELHI vs ITO, NEW DELHI
ITA 279/DEL/2017[2012-13]Status: Disposed1/8/2017AY 2012-13
SHASHI SEHDEV,NEW DELHI vs ITO, NEW DELHI
ITA 1591/DEL/2017[2005-06]Status: Disposed1/8/2017AY 2005-06
SHASHI SEHDEV,NEW DELHI vs ITO, NEW DELHI
ITA 1590/DEL/2017[2005-06]Status: Disposed1/8/2017AY 2005-06
SH. RAHUL DHANKAR,GURGAON vs ITO, REWARI
ITA 1421/DEL/2017[2013-14]Status: Disposed1/8/2017AY 2013-14
SH. SAURABH GUPTA,PANIPAT vs ITO, PANIPAT
ITA 1396/DEL/2017[2010-11]Status: Disposed1/8/2017AY 2010-11
M/S P.P. BUILDMART (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1059/DEL/2017[2008-09]Status: Disposed1/8/2017AY 2008-09
COMMISSIONER OF INCOME TAX (EXEMPTION) vs AKHIL BHARTIYA GRAMEEN VIKAS SANSTHA
ITA/580/201731/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME-TAX-02, vs M/S CENTRE FOR VOCATIONAL & ENTREPRENEURSHIP STUDIES
ITA/273/201631/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-09 vs VALVOLINE CUMMINS LTD
ITA/1031/201531/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-06 vs MODI APOLLO INTERNATIONAL GROUP (P) LTD.
ITA/478/201731/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
VALVOLINE CUMMINS PRIVATE LIMITED vs DY. COMMISSIONER OF INCOME-TAX
ITA/158/201631/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-06 vs MODI APOLLO INTERNATIONAL GROUP (P) LTD.
ITA/477/201731/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
M/S. SAMARA REALTY P. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1742/DEL/2017[2012-13]Status: Disposed31/7/2017AY 2012-13
MR. AMAN BANSAL,DELHI vs ITO, NEW DELHI
ITA 1711/DEL/2017[2008-09]Status: Disposed31/7/2017AY 2008-09
MR. GAUTAM LAL BANSAL,DELHI vs ITO, NEW DELHI
ITA 1710/DEL/2017[2008-09]Status: Disposed31/7/2017AY 2008-09
JC BAMFORD INVESTMENTS,ENGLAND vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 1701/DEL/2017[2012-13]Status: Disposed31/7/2017AY 2012-13
JC BAMFORD EXCAVATORS LTD.,ENGLAND vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 1700/DEL/2017[2012-13]Status: Disposed31/7/2017AY 2012-13
JASBIR SINGH,MUZAFFARNAGAR vs DCIT, MUZAFFARNAGAR
ITA 791/DEL/2016[2012-13]Status: Disposed31/7/2017AY 2012-13
