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ITAT Delhi Bench

80,939 judgments

SHALINI GARG vs COMMISSIONER OF INCOME TAX

ITA/338/200523/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

B.M.GARG vs COMMISSIONER OF INCOME TAX

ITA/316/200523/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

COMMISSIONER OF INCOME TAX DEL vs M/S K. & CO.

ITA/384/200523/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE PR. COMMISSIONER OF INCOME TAX-4 vs GE CAPITAL SERVICES INDIA

ITA/468/201723/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

H.T. MEDIA LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX-IV

ITA/549/201523/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

SIDDHARTHA PRATAP CHAND vs THE DY. COMMISSIONER OF INCOME

ITA/806/200523/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE COMMISSIONER OF INCOME TAX vs VASAVI PRATAP CHAND

ITA/159/200523/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME-TAX-VI NEW DELHI vs NEC TECHNOLOGIES INDIA LIMITED (FORMERLY NEC HCL SYSTEM TECHNOLOGIES LIMITED)

ITA/695/201722/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs NTPC ELECTRIC SUPPLY COMPANY LTD.

ITA/511/201722/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE PR. COMMISSIONER OF INCOME TAX-1 vs NEW RIVER SOFTWARE SERVICES PVT. LTD.

ITA/924/201622/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

COMMISSIONER OF INCOME TAX LARGE TAXPAYER UNIT, DELHI vs INDIAN RENEWABLE ENERGY

ITA/294/201622/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-2 vs CHL,LIMITED

ITA/693/201721/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX (CENTRAL -02) vs MERA BABA REALITY ASSOCIATES PVT. LTD.

ITA/509/201721/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR.COMMISSIONER OF INCOME TAX-2 vs CHL LIMITED

ITA/638/201721/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX(CENTRAL-02) vs MERA BABA REALITY ASSOCIATES PVT. LTD.

ITA/637/201721/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX (CENTRAL -02) vs MERA BABA REALITY ASSOCIATES PVT. LTD.

ITA/508/201721/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3 vs M/S DHARAMPAL PREMCHAND LTD.

ITA/512/201621/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX (CENTRAL-02) vs MERA BABA REALITY ASSOCIATES PVT. LTD.

ITA/507/201721/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3 vs M/S DHARAMPAL SATYAPAL LTD.

ITA/544/201621/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-8 vs SAMSUNG ELECTRONICS INDIA ELECTRONICS LTD.

ITA/624/201718/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH