ITAT Delhi Bench
80,939 judgments
CIT vs JAGDISH PRASAD GUPTA
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CIT vs JAGDISH PRASAD GUPTA
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-10 vs JAGDISH PRASHAD GUPTA
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX DEL vs M/S ARYA EXPORTS & INDUSTRIES
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CIT vs JAGDISH PRASAD GUPTA
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CIT vs JAGDISH PRASAD GUPTA
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CIT vs JAGDISH PRASAD GUPTA
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
JAGDISH PRASAD GUPTA
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX (EXEMPTION) vs ANAND EDUCATION SOCIETY
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL)- 1 vs M/S BIHARIJI ISPAT UDYOG LIMITED,
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
ITO, NEW DELHI vs SH. MUKESH KUMAR VERMA, NEW DELHI
SHRI ASHOK KUMAR GARG,NEW DELHI vs ITO, NEW DELHI
BAXTER INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
BECON BUILDMART (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ACIT, NEW DELHI vs M/S MAHASHIAN DI HATTI PVT. LTD., NEW DELHI
COMMISSIONER OF INCOME TAX, (EXEMPTIONS) vs DR. BHAI MOHAN SINGH FOUNDATION
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-04 vs M/S IL & FS ENERGY DEVELOPMENT COMPANY LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-5, NEW DELHI vs KAMA HOLDING LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
