← All Benches
ITAT Delhi Bench
80,939 judgments
SH. RAJ KUMAR SAHNI,NEW DELHI vs ACIT, NEW DELHI
ITA 4558/DEL/2013[2009-10]Status: Disposed29/8/2017AY 2009-10
SH. RAJ KUMAR SAHNI,NEW DELHI vs ACIT, NEW DELHI
ITA 4557/DEL/2013[2008-09]Status: Disposed29/8/2017AY 2008-09
SH. RAJ KUMAR SAHNI,NEW DELHI vs ACIT, NEW DELHI
ITA 4556/DEL/2013[2007-08]Status: Disposed29/8/2017AY 2007-08
SH. RAJ KUMAR SAHNI,NEW DELHI vs ACIT, NEW DELHI
ITA 4555/DEL/2013[2006-07]Status: Disposed29/8/2017AY 2006-07
VED PARKASH THROUGH LEGAL HEIR NARENDER,GURGAON vs ITO, GURGAON
ITA 2474/DEL/2017[2008-09]Status: Disposed29/8/2017AY 2008-09
M/S. MAHARANI BUILDESTATE PVT. LTD.,NEW DELHI vs ITO, DELHI
ITA 2393/DEL/2017[2012-13]Status: Pending29/8/2017AY 2012-13
DIRECTOR OF INCOME TAX (EXEMPT vs SIR SOBHA SINGH PUBLIC CHARITA
ITA/639/200528/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX DEL vs M/S ABHISHEK AUTO INDUSTRIES L
ITA/462/200528/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX DEL vs M/S A.K.CAPITAL SERVICES P. LT
ITA/429/200528/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
CRAFTPAC CONTAINERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 547/DEL/2017[2011-12]Status: Disposed28/8/2017AY 2011-12
SHRI HARJEET SINGH,NOIDA vs DCIT, NOIDA
ITA 2502/DEL/2017[2012-13]Status: Disposed28/8/2017AY 2012-13
M/S. PERFECT LOGICARE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2427/DEL/2017[2012-13]Status: Disposed28/8/2017AY 2012-13
RAJENDERA PRASAD BANSAL,DELHI vs ACIT, NEW DELHI
ITA 2420/DEL/2017[2009-10]Status: Disposed28/8/2017AY 2009-10
LOK PAL SINGH RAWAT,DEHRADUN vs ITO, KOTDWAR
ITA 2413/DEL/2017[2011-12]Status: Disposed28/8/2017AY 2011-12
ITO, NEW DELHI vs M/S. MONA TRENDS (P) LTD., DELHI
ITA 2412/DEL/2017[2012-13]Status: Disposed28/8/2017AY 2012-13
SMT. NIKETA TEWARI,NEW DELHI vs ITO, NEW DELHI
ITA 2402/DEL/2017[2012-13]Status: Disposed28/8/2017AY 2012-13
DHIRAJ SINGH,NOIDA vs ITO, NOIDA
ITA 1983/DEL/2017[2012-13]Status: Disposed28/8/2017AY 2012-13
DCIT, FARIDABAD vs SH. BANARASI DASS MITTAL, FARIDABAD
ITA 110/DEL/2017[2008-09]Status: Disposed28/8/2017AY 2008-09
DEVENDER SINGH,HARYANA vs ITO, GURGAON
ITA 6547/DEL/2016[2013-14]Status: Disposed28/8/2017AY 2013-14
JAIPRAKASH ASSOCIATES LTD.,NOIDA vs ACIT (TDS), NOIDA
ITA 5167/DEL/2016[2014-15]Status: Disposed28/8/2017AY 2014-15