COMMISSIONER OF INCOME TAX DEL vs. M/S A.K.CAPITAL SERVICES P. LT
ITA/429/2005HC DelhiDLHC01059418200528 August 2017Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH1 pages
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$-R-87 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA No. 429/2005 COMMISSIONER OF INCOME TAX, DELHI-I ...Appellant Through: Mr. Rahul Kaushik, Senior Standing Counsel for the Revenue versus A.K. CAPITAL SERVICES P. LTD. ...Respondent Through: None CORAM: JUSTICE S. MURALIDHAR JUSTICE PRATHIBA M. SINGH O R D E R % 28.08.2017 In view of the Circular No.21/2015 dated 10th December 2015 issued by CBDT, this appeal is not entertained and be treated as dismissed. S. MURALIDHAR, J. PRATHIBA M. SINGH, J. AUGUST 28, 2017 pk
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