Search ITAT High Courts Supreme Court Phrases AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

SH. RAJ KUMAR SAHNI,NEW DELHI vs ACIT, NEW DELHI | BharatTax

Home/SH. RAJ KUMAR SAHNI,NEW DELHI vs. ACIT, NEW DELHI

SH. RAJ KUMAR SAHNI,NEW DELHI vs. ACIT, NEW DELHI

ITA 4558/DEL/2013Status: DisposedITAT Delhi29 August 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead