← All Benches
ITAT Delhi Bench
81,130 judgments
M/S OMSHIV BUILDTECH PVT LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4498/DEL/2015[2008-09]Status: Disposed17/11/2017AY 2008-09
M/S OMSHIV BUILDTECH PVT LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4497/DEL/2015[2007-08]Status: Disposed17/11/2017AY 2007-08
M/S OMSHIV BUILDTECH PVT LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4496/DEL/2015[2006-07]Status: Disposed17/11/2017AY 2006-07
DCIT, NEW DELHI vs M/S OXIGEN INFOVISION PVT. LTD, NEW DELHI
ITA 4367/DEL/2015[2009-10]Status: Disposed17/11/2017AY 2009-10
DCIT, NEW DELHI vs M/S AKSH OPTIFIBER LTD., GURGAON
ITA 4342/DEL/2015[2011-12]Status: Disposed17/11/2017AY 2011-12
DCIT, NEW DELHI vs M/S. NETAMBIT VALUE FIRST SERVICES PVT. LTD., NEW DELHI
ITA 6477/DEL/2014[2010-11]Status: Disposed17/11/2017AY 2010-11
DCIT, NEW DELHI vs M/S. AKSH OPTIFIBRE LTD., NEW DELHI
ITA 5261/DEL/2014[2010-11]Status: Disposed17/11/2017AY 2010-11
M/S. NETWORK PROGRAMME (INDIA) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4147/DEL/2014[2002-03]Status: Disposed17/11/2017AY 2002-03
ACIT, NEW DELHI vs M/S. ODEON BUILDERS PVT. LTD., NEW DELHI
ITA 5037/DEL/2012[2003-04]Status: Disposed17/11/2017AY 2003-04
ACIT, NEW DELHI vs M/S. ODEON BUILDERS PVT. LTD., NEW DELHI
ITA 5036/DEL/2012[2004-05]Status: Disposed17/11/2017AY 2004-05
WESTERNGECO INTERNATIONAL LTD.,GURGAON vs DDIT, DEHRADUN
ITA 1653/DEL/2012[2006-07]Status: Pending17/11/2017AY 2006-07
ACIT, NEW DELHI vs SH. D.K. JAIN, NEW DELHI
ITA 1485/DEL/2012[2007-08]Status: Disposed17/11/2017AY 2007-08
ITO, NEW DELHI vs M/S. JUNEJA NAGPAL CONSTRUCTIONS PVT. LTD., NEW DELHI
ITA 331/DEL/2010[2005-06]Status: Pending17/11/2017AY 2005-06
ITO, NEW DELHI vs M/S. JUNOON CAPITAL SERVICES PVT. LTD., NEW DELHI
ITA 329/DEL/2010[2005-06]Status: Pending17/11/2017AY 2005-06
ITO, NEW DELHI vs M/S. JUNOON CAPITAL SERVICES PVT. LTD., NEW DELHI
ITA 328/DEL/2010[2000-01]Status: Pending17/11/2017AY 2000-01
SH. RAM NIWAS,KARNAL vs ITO, KARNAL
ITA 2240/DEL/2017[2007-08]Status: Disposed17/11/2017AY 2007-08
SMT. ROSHANI DEVI,KARNAL vs ITO, KARNAL
ITA 2239/DEL/2017[2007-08]Status: Disposed17/11/2017AY 2007-08
ITO, NEW DELHI vs M/S. NIDHI AUTO (P) LTD., NEW DELHI
ITA 2420/DEL/2010[2006-07]Status: Disposed17/11/2017AY 2006-07
MR. AMIT KUMAR AGGARWAL,UTTAR PRADESH vs ITO, SAHARANPUR
ITA 1068/DEL/2017[2013-14]Status: Disposed16/11/2017AY 2013-14
DCIT, NEW DELHI vs M/S. ADI BPO SERVICES LTD., NEW DELHI
ITA 980/DEL/2016[2012-13]Status: Disposed16/11/2017AY 2012-13
