DCIT, NEW DELHI vs. M/S. NETAMBIT VALUE FIRST SERVICES PVT. LTD., NEW DELHI
ITA 6477/DEL/2014Status: DisposedITAT Delhi17 November 2017AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Latest GST High Court judgments
Search GST case law →- M/S Sahoo Supply Agency,Balasore vs. Central Board Of Indirect Taxes And Customs,New DelhiOrissa · 3 Nov 2026
- M/S Jyoti Consultants, Agrahat vs. Pr. Commissioner GST And Central Excise Commissionerate, BhubaneswarOrissa · 3 Nov 2026
- M/S. Sahoo Supply Agency vs. Central Board Of Indirect Taxes And CustomsOrissa · 3 Nov 2026
- Gopal Aromatic PVT. LTD., Cuttack vs. Union Of INDIAOrissa · 3 Nov 2026
- M/S Crs Builders Private Limited vs. Commissioner State Goods And Services TaxUttarakhand · 2 Nov 2026