← All Benches
ITAT Delhi Bench
81,130 judgments
DISCOVERY AISA INC,GURGAON vs DDIT, NEW DELHI
ITA 2090/DEL/2011[2005-06]Status: Disposed29/11/2017AY 2005-06
DISCOVERY AISA INC,GURGAON vs DDIT, NEW DELHI
ITA 2089/DEL/2011[2004-05]Status: Disposed29/11/2017AY 2004-05
PUNIT JAIN,NEW DELHI vs ITO, WARD- 46(2), NEW DELHI
ITA 4773/DEL/2017[2013-14]Status: Disposed29/11/2017AY 2013-14
ACIT, NEW DELHI vs MS SUDHA DEWAN, NEW DELHI
ITA 6159/DEL/2015[2007-08]Status: Disposed29/11/2017AY 2007-08
ACIT, NEW DELHI vs M/S. FORTIS HOSPITALS LTD., NEW DELHI
ITA 5719/DEL/2015[2011-12]Status: Disposed29/11/2017AY 2011-12
COMMISSIONER OF INCOME TAX-XIX vs VIKAS GUPTA
ITA/1082/201728/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR. COMMISSIONER OF INCOME TAX -6 vs MMTC LTD.
ITA/1071/201728/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-3 vs THE BANK OF TOKYO-MITSUBISHI UFJ LTD.
ITA/1068/201728/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs M/S RAVNET SOLUTIONS PVT. LTD.
ITA/1062/201728/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX vs B. C. MANAGEMENT SERVICES PVT. LTD.
ITA/1083/201728/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMSIONER OD NINCOME TAX vs B. C. MANAGEMENT SERVICES PVT. LTD.
ITA/1064/201728/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX (EXEMPTION) vs RAGUVANSHI CHARITABLE TRUST,
ITA/1065/201728/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs M/S RAVNET SOLUTIONS PVT. LTD.
ITA/1063/201728/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR.COMMISSIONER OF INCOME TAX-3 vs EMBRYONIC PROPERTIES LTD.
ITA/1067/201728/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR COMMISSIONER OF INCOME TAX, DELHI-2 vs M/S. CHL LIMITED
ITA/1060/201728/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
SH. NARESH KUMAR,MEERUT vs ITO, MEERUT
ITA 3370/DEL/2017[2007-08]Status: Disposed28/11/2017AY 2007-08
RAMVIR SINGH,UTTAR PRADESH vs ITO, NOIDA
ITA 3254/DEL/2017[2008-09]Status: Disposed28/11/2017AY 2008-09
M/S. HONDA MOTOR INDIA PVT. LTD.,UTTAR PRADESH vs DCIT, NOIDA
ITA 5847/DEL/2015[2011-12]Status: Disposed28/11/2017AY 2011-12
VERTEX CUSTOMER SERVICES INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 1508/DEL/2015[2010-11]Status: Disposed28/11/2017AY 2010-11
SARAYA INDUSTRIES LTD.,NEW DELHI vs DCIT (HQ), NEW DELHI
ITA 5089/DEL/2014[2008-09]Status: Disposed28/11/2017AY 2008-09
