← All Benches
ITAT Delhi Bench
81,130 judgments
TRANS GLOBAL HOLDINGS (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3566/DEL/2014[2009-10]Status: Disposed28/11/2017AY 2009-10
MCDONALD INDIA PRIVATE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3321/DEL/2013[2005-06]Status: Disposed28/11/2017AY 2005-06
DCIT, NEW DELHI vs M/S. MCDONALDS INDIA PVT. LTD., NEW DELHI
ITA 3300/DEL/2013[2005-06]Status: Disposed28/11/2017AY 2005-06
M/S. EON AUTO INDUSTIRES (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3179/DEL/2013[2008-09]Status: Disposed28/11/2017AY 2008-09
ACIT, NEW DELHI vs SH. SATISH SEHRAWAT, NEW DELHI
ITA 2791/DEL/2013[2009-10]Status: Disposed28/11/2017AY 2009-10
MRS. JAGJIT KAUR,NEW DELHI vs ITO, NEW DELHI
ITA 2265/DEL/2013[2008-09]Status: Disposed28/11/2017AY 2008-09
DCIT, NEW DELHI vs M/S. MCDONALDS INDIA PVT. LTD., NEW DELHI
ITA 780/DEL/2012[2004-05]Status: Disposed28/11/2017AY 2004-05
MCDONALD'S INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5094/DEL/2012[2008-09]Status: Disposed28/11/2017AY 2008-09
DCIT, NEW DELHI vs M/S MCDONALD'S INDIA PVT. LTD., NEW DELHI
ITA 2670/DEL/2011[2004-05]Status: Disposed28/11/2017AY 2004-05
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs MANOJ HORA,
ITA/1048/201727/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs MANOJ HORA,
ITA/1046/201727/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX-2, AGRA vs M/S CHITRAKOOT MERCHANDISE PVT. LTD.
ITA/1050/201727/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL CORNMISSIONER OF INCOME TAX (CENTRAL)-1 vs MANOJ HORA,
ITA/1045/201727/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX-2,AGRA vs M/S CHITRAKOOT MERCHANDISE PVT. LTD.
ITA/1052/201727/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs VIJAY PAL GARG,
ITA/1044/201727/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
M/S GKN DRIVELINE INDIA LTD, N vs COMMISSIONER OF INCOME TAX, DE
ITA/542/200527/11/2017
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
YASHPAL VATS,NEW DELHI vs ITO, NEW DELHI
ITA 3645/DEL/2017[2010-11]Status: Disposed27/11/2017AY 2010-11
M/S. VEER VARDHMAN FINANCE INVESTMENT PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2042/DEL/2017[2006-07]Status: Disposed27/11/2017AY 2006-07
SUNDOWNER OFFSHORE INTERNATIONAL (BERMUDA) LTD.,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 972/DEL/2016[2012-13]Status: Disposed27/11/2017AY 2012-13
WAVEFIELD INSEIS ASA,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 971/DEL/2016[2011-12]Status: Disposed27/11/2017AY 2011-12
