← All Benches
ITAT Delhi Bench
81,130 judgments
ITO, NEW DELHI vs M/S. MODIPON LTD., UTTAR PRADESH
ITA 5757/DEL/2014[1984-85]Status: Disposed13/12/2017AY 1984-85
DCIT, NEW DELHI vs M/S. AJNARA INDIA LTD. (FORMERLY KNOWN AS M/S. AJNARA FARMS & SERVICES LTD.), DELHI
ITA 4161/DEL/2014[2007-08]Status: Disposed13/12/2017AY 2007-08
DCIT, NEW DELHI vs M/S. SINOCHEM INDIA COMPANY PVT. LTD., NEW DELHI
ITA 3927/DEL/2014[2010-11]Status: Disposed13/12/2017AY 2010-11
OPK E SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2373/DEL/2014[2009-10]Status: Disposed13/12/2017AY 2009-10
SH. SANDEEP KUMAR AGGARWAL,NEW DELHI vs ITO, NEW DELHI
ITA 2321/DEL/2014[2009-10]Status: Disposed13/12/2017AY 2009-10
M/S. NIAGARA HOTELS & BUILDERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1729/DEL/2014[2004-05]Status: Disposed13/12/2017AY 2004-05
M/S. NIAGARA HOTELS & BUILDERS PVT. LTD.,NEW DELHI vs ITO, WARD-13(2), NEW DELHI
ITA 5937/DEL/2013[2010-11]Status: Disposed13/12/2017AY 2010-11
JCIT, NOIDA vs M/S. SARDAR PATEL INSTITUTE OF MANAGEMENT SOCIETY, GREATER NOIDA
ITA 5499/DEL/2013[2008-09]Status: Disposed13/12/2017AY 2008-09
DCIT (LTU), NEW DELHI vs M/S. SIMPLEX ENGINEERING& FOUNDRY WORKS PVT. LTD., NEW DELHI
ITA 5271/DEL/2013[2009-10]Status: Disposed13/12/2017AY 2009-10
JCIT, NOIDA vs M/S. SARDAR PATEL INSTITUTE OF MANAGEMENT SOCIETY, GREATER NOIDA
ITA 5124/DEL/2013[2008-09]Status: Disposed13/12/2017AY 2008-09
ACIT, NEW DELHI vs SHRI SANJAY SETHI, NEW DELHI
ITA 1652/DEL/2011[2007-08]Status: Disposed13/12/2017AY 2007-08
ACIT, MUZAFFARNAGAR vs M/S TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR
ITA 4984/DEL/2010[2007-08]Status: Disposed13/12/2017AY 2007-08
DCIT, MUZAFFARNAGAR vs M/S TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR
ITA 2027/DEL/2009[2006-07]Status: Disposed13/12/2017AY 2006-07
M/S TIKAULA SUGAR MILLS LTD,MUZAFFARNAGAR vs DCIT, MUZAFFARNAGAR
ITA 1714/DEL/2009[2006-07]Status: Disposed13/12/2017AY 2006-07
TS TECH SUN INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1943/DEL/2017[2012-13]Status: Disposed13/12/2017AY 2012-13
M/S. HEXAGON METROLOGY INC,NOIDA vs ACIT, NOIDA
ITA 2812/DEL/2016[2004-05]Status: Disposed13/12/2017AY 2004-05
VIRENDRA KUMAR GUPTA,DELHI vs ACIT, NEW DELHI
ITA 2721/DEL/2016[2006-07]Status: Disposed13/12/2017AY 2006-07
M/S. GATEWAY IMPEX PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 127/DEL/2015[2011-12]Status: Disposed13/12/2017AY 2011-12
THE PR. COMMISSIONER OF INCOME TAX-4 vs AGILIS INFORMATION TECHNOLOGIES INDIA PVT. LTD.
ITA/1139/201712/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX, NE vs NARINDERJIT SINGH
ITA/324/200512/12/2017
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
