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ITAT Delhi Bench

81,208 judgments

THE PR.COMMISSIONER OF INCOME TAX - (INTERNATIONAL TAXATION)-1 vs GE ENGINE SERVICES INC

ITA/620/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX - (INTERNATIONAL TAXATION)-1 vs MRA SYSTEMS

ITA/615/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

GEO CONNECT LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/797/201721/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

GEO CONNECT LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/799/201721/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICE DISRTIBUTION LLC

ITA/610/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX -(INTERNATIONAL TAXATION) -1 vs GE ENGINE SERVICES MCALLEN LP

ITA/609/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICES DISTRIBUTION LLC

ITA/617/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S GARG CONCAST LTD

ITA/597/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICE DISTRIBUTION LLC

ITA/614/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICE MCALLEN LP

ITA/607/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICE DISTRIBUTION LLC

ITA/613/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

GEO CONNECT LTD vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/865/201721/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX - (INTERNATIONAL TAXATION) -1 vs GE ENGINE SERVICES MCALLEN LP

ITA/618/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX - (INTERNATIONAL TAXATION)-1 vs GE ENGINE SERVICES TRI REMANUFACTURING INC

ITA/608/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAXINTERNATIONAL TAXATION -3 vs SHANGHAI ELECTRIC GROUP CO. LTD.

ITA/483/201818/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAXINTERNATIONAL TAXATION -3 vs SHANGHAI ELECTRIC GROUP CO. LTD

ITA/482/201818/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -4 vs GYAN ENTERPRISES PVT. LTD.

ITA/940/201617/5/2018

CASES PERTAINING TO SPL.DIVISION BENCHES

THE PR. COMMISSIONER OF INCOME TAX -4 vs GYAN ENTERPRISES PVT. LTD.

ITA/941/201617/5/2018

CASES PERTAINING TO SPL.DIVISION BENCHES

SATISH MAHESHWARI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

ITA/700/201715/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -18 vs SANDEEP CHONA

ITA/584/201815/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA