ITAT Delhi Bench
81,208 judgments
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-3 vs THE BANK OF TOKYO MITSUBISHI UFJ LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs NTPC SAIL POWER CO. PVT.LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 vs CLARIDGES HOTELS PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX -2 vs CLIX CAPITAL SERVICES PVT. LTD. (FORMERLY GE MONEY FINANCIAL SERVICES PVT. LTD.)
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs PADMINI INFRASTRUCTURE (P) LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX (CENTRAL) ¿ 2 vs RENU NANDA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
NT BACK OFFICE SERVICES PVT.LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX-06
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONRER OF INCOME TAX-6 vs NOKIA SOLUTION & NETWORK INDIA PVT LTD (FORMERLY KNOWN AS, NOKIA SIEMENS)
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs RENU NANDA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -6 vs MANTEC CONSULTANTS PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX vs M/S GREEN ENTERPRISES
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OFINCOME TAX -3 vs ENGINEERING PROJECTS INDIA LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX-LTU vs HONDA CARS INDIA LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
