← All Benches

ITAT Delhi Bench

81,208 judgments

M/S. SCHLUMBERGER ASIA SERVICES LIMITED,GURGAON vs ADIT, DEHRADUN

ITA 4468/DEL/2014[2008-09]Status: Disposed24/5/2018AY 2008-09

M/S. SCHLUMBERGER ASIA SERVICES LIMITED,GURGAON vs ADIT, DEHRADUN

ITA 4467/DEL/2014[2007-08]Status: Disposed24/5/2018AY 2007-08

M/S HBN DAIRIES & ALLIED LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1395/DEL/2013[2006-07]Status: Disposed24/5/2018AY 2006-07

M/S. HBM DAIRIES & ALLIED LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1394/DEL/2013[2005-06]Status: Disposed24/5/2018AY 2005-06

ACIT, MEERUT vs SHRI. SUNIL KHAN, MEERUT

ITA 5628/DEL/2010[2007-08]Status: Disposed24/5/2018AY 2007-08

COMMISSIONER OF INCOME TAX (EXEMPTION) vs ALL INDIA KATARIA EDUCATION SOCIETY

ITA/888/201624/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX vs PAWAN KUMAR JAIN

ITA - 640 / 200524/5/2018

THE COMMISSIONER OF INCOME TAX - (INTERNATIONAL TAXATION)-1 vs GE TRANSPORTATION PARTS LLC

ITA/638/201823/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -3 vs ENGINEERING PROJECTS INDIA LTD.

ITA/635/201823/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs SPICE RETAIL LTD

ITA/631/201822/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -3 vs ENGINEERING PROJECTS INDIA LTD.

ITA/628/201822/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX(CENTRAL)-3, NEW DELHI vs WAVE INFRATECH (P) LTD.

ITA/622/201822/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX(CENTRAL)-3, NEW DELHI vs WAVE INFRATECH (P) LTD.

ITA/621/201822/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

OM PRAKASH SANGWAN vs ITO, WARD-33(4), NEW DELHI

ITA/625/201822/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

OM PRAKASH SANGWAN vs ITO,WARD-33(4), NEW DELHI

ITA/626/201822/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX -EXEMPTION vs THE NATIONAL RIFLE ASSOCIATION OF INDIA

ITA/600/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX (TDS)-1 vs DHARAMSHILLA CANCER FOUNDATION AND RESEARCH CENTRE,

ITA/595/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX -6 vs NARULA MILK UDYOG PVT. LTD.

ITA/594/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICE DISRTIBUTION LLC

ITA/605/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX -(NTERNATIONAL TAXATION)-1 vs GE ENGINE SERVICES INC

ITA/606/201821/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA