← All Benches
ITAT Delhi Bench
78,229 judgments
SUSHIL KUMAR JAIN,DELHI vs ITO-WARD 34(1), DELHI
ITA 3385/DEL/2025[2014-15]Status: Disposed16/4/2026AY 2014-15
AMBAY VALLEY LTD.,MUMBAI vs ACIT, CENTRAL CIRCLE- 1, NEW DELHI
ITA 1434/DEL/2018[2013-14]Status: Disposed16/4/2026AY 2013-14
ACIT, CENTRAL CIRCLE-1, NEW DELHI vs AAMBY VALLEY LTD., MUMBAI
ITA 1352/DEL/2018[2013-14]Status: Disposed16/4/2026AY 2013-14
ACIT, DELHI vs TATA NYK SHIPPING PTE LTD, SINGAPORE
ITITA 18/DEL/2025[2016]Status: Disposed15/4/2026
GE ENGINE SERVICES LLC,GURUGRAM vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITITA 1142/DEL/2025[2022-23]Status: Disposed15/4/2026AY 2022-23
KRIBHCO FERTILIZERS LIMITED,KAILASH COLONY vs DEPUTY COMMISSIONER OF INCOME TAX, C. R. BUILDING
ITA 964/DEL/2026[2022-23]Status: Disposed15/4/2026AY 2022-23
DIMPLE GOYAL,HARYANA vs ITO, WARD-1, ROHTAK
ITA 570/DEL/2026[2021-22]Status: Disposed15/4/2026AY 2021-22
SUNEEL KUMAR, LEGAL HEIR OF LATE SHRI VIJAY SINGH,UTTAR PRADESH vs ITO, WARD-2(2)(5), GHAZIABAD
ITA 566/DEL/2026[2012-13]Status: Disposed15/4/2026AY 2012-13
M/S SHIV SHAKTI TRADERS,UTTAR PRADESH vs ACIT, CIRCLE-2(2)(1), GHAZIABAD
ITA 564/DEL/2026[2017-18]Status: Disposed15/4/2026AY 2017-18
KAPOORI DEVI,NEW DELHI vs INCOME TAX OFFICER, CIVIC CENTRE, NEW DELHI
ITA 1769/DEL/2026[2018-19]Status: Disposed15/4/2026AY 2018-19
NARAYANI FLATS PRIVATE LIMITED,CHANDNI CHOWK vs DEPUTY COMMISIONER OF INCOME TAX CENTRAL CIRCLE 25 DELHI, DELHI
ITA 1467/DEL/2026[2019-2020]Status: Disposed15/4/2026AY 2019-2020
ISHWAR KUMAR ARORA,UTTAR PRADESH vs ITO WARD 3 (3) 3(3), SAHARANPUR
ITA 1391/DEL/2026[2023-24]Status: Disposed15/4/2026AY 2023-24
ALL INDIA PANCHYAT PARISHAD,DELHI vs ASSESSING OFFICER WARD EXEMPT 1(1), DELHI, DELHI
ITA 1360/DEL/2026[2012-13]Status: Disposed15/4/2026AY 2012-13
ALL INDIA PANCHYAT PARISHAD,DELHI vs ASSESSING OFFICER WARD EXEMPT 1(1), DELHI
ITA 1359/DEL/2026[2011-12]Status: Disposed15/4/2026AY 2011-12
RADHA REDDY,DELHI vs CIT, WARD 68-1, NEW DELHI
ITA 1342/DEL/2026[2020-21]Status: Disposed15/4/2026AY 2020-21
VISHAKHA SHAILANI,DWARKA vs ITO, CIVIC CENTRE
ITA 1334/DEL/2026[2012-13]Status: Disposed15/4/2026AY 2012-13
SHARPLINE NETWORK PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 23(1), DELHI, DELHI
ITA 1316/DEL/2026[2016-17]Status: Disposed15/4/2026AY 2016-17
VINOD KUMAR,NEW DELHI vs DCIT, CIRCLE-1(1)(1), MEERUT
ITA 1311/DEL/2026[2018-19]Status: Disposed15/4/2026AY 2018-19
DAYA RAM SUKHALA (HUF),ROHTAK vs ITO WARD-3, ROHTAK
ITA 1255/DEL/2026[2020-21]Status: Disposed15/4/2026AY 2020-21
BADAM SINGH SUKHALA (HUF),ROHTAK vs I T O WARD -3, ROHTAK
ITA 1250/DEL/2026[2020-21]Status: Disposed15/4/2026AY 2020-21
