← All Benches
ITAT Delhi Bench
78,230 judgments
DAYA RAM SUKHALA (HUF),ROHTAK vs ITO WARD-3, ROHTAK
ITA 1255/DEL/2026[2020-21]Status: Disposed15/4/2026AY 2020-21
BADAM SINGH SUKHALA (HUF),ROHTAK vs I T O WARD -3, ROHTAK
ITA 1250/DEL/2026[2020-21]Status: Disposed15/4/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-25(1), NEW DELHI vs VIDYA METAL MANUFACTURING COMPANY PRIVATE LIMITED, NEW DELHI
ITA 876/DEL/2025[2018-19]Status: Disposed15/4/2026AY 2018-19
DCIT CENTRAL CIRCLE-28, NEW DELHI vs SHRI HARISH CHANDRA AGARWAL, NEW DELHI
ITA 8478/DEL/2025[2015-16]Status: Disposed15/4/2026AY 2015-16
SUMIT GUPTA,HARYANA vs THE INCOME TAX OFFICER, WARD 2(4), FBD, HARAYANA
ITA 7336/DEL/2025[2017-18]Status: Disposed15/4/2026AY 2017-18
SHRI SHYAM PREM MANDAL GURGAON,GURGAON vs CIT EXEMPTION, CHANDIGARH, CHANDIGARH
ITA 7335/DEL/2025[NA]Status: Disposed15/4/2026
KHUSHHAALI HAPPINESS FOUNDATION,DELHI vs CIT (EXEMPTIONS), DELHI
ITA 7322/DEL/2025[-]Status: Disposed15/4/2026
KHUSHAAL HAPPINESS FOUNDATION,DELHI vs CIT (EXEMPTIONS)-DELHI, DELHI
ITA 7321/DEL/2025[-]Status: Disposed15/4/2026
MUKESH SONI,ROHTAK vs ITO ROHTAK, ROHTAK
ITA 7314/DEL/2025[2018-2019]Status: Disposed15/4/2026AY 2018-2019
SANKYU INDIA LOGISTICS & ENGINERING PRIVATE LIMITED,HARYANA vs ACIT CIRCLE-4(1), GURGAON
ITA 7301/DEL/2025[2018-19]Status: Disposed15/4/2026AY 2018-19
SANKYU INDIA LOGISTICS & ENGINERING PRIVATE LIMITED,HARYANA vs ACIT CIRCLE-4(1), HARYANA
ITA 7300/DEL/2025[2017-18]Status: Disposed15/4/2026AY 2017-18
AMIT KUMAR,DELHI vs ITO WARD 51(1), DELHI
ITA 7171/DEL/2025[2018-19]Status: Disposed15/4/2026AY 2018-19
PRAMOD KUMAR AGGARWAL,DELHI vs CIT -17, NFAC
ITA 7103/DEL/2025[2015-2016]Status: Disposed15/4/2026AY 2015-2016
BRIGHT ENTERPRISES PVT LTD, DELHI,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5(1), DELHI, DELHI
ITA 5491/DEL/2025[2016-2017]Status: Disposed15/4/2026AY 2016-2017
DCIT, CENTRAL CIRCLE-26, JHANDEWALAN vs LALIT KUMAR TALUJA, GURGAON
ITA 5456/DEL/2025[2020-21]Status: Disposed15/4/2026AY 2020-21
GURMUKH DAS,DELHI vs ACIT (CENTRAL CIRCLE-8), DELHI
ITA 4533/DEL/2025[2018-19]Status: Disposed15/4/2026AY 2018-19
GURMUKH DAS,DELHI vs ACIT (CENTRAL CIRCLE-8), DELHI
ITA 4532/DEL/2025[2017-18]Status: Disposed15/4/2026AY 2017-18
SUNITA RAO,NEW DELHI vs INCOME TAX OFFICER, WARD - 30(5) DELHI, NEW DELHI
ITA 4031/DEL/2025[2016-2017]Status: Disposed15/4/2026AY 2016-2017
INCOME TAX OFFICER, GURUGRAM vs NAVYUG EDUVENTURES PRIVATE LIMITED, GURUGRAM
ITA 3524/DEL/2025[2013-14]Status: Disposed15/4/2026AY 2013-14
VINEET RAHEJA,GURGAON vs ITO WARD 30(1), DELHI
ITA 3209/DEL/2025[2020-21]Status: Disposed15/4/2026AY 2020-21
