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ITAT Delhi Bench

78,228 judgments

SMT. RAJESHWARI,DELHI vs ITO, WARD 60(7), , DELHI

ITA 1734/DEL/2026[2020-21]Status: Disposed16/4/2026AY 2020-21

RASHID,BHAGIRATHI VIHAR DELHI vs ASSESSING OFFICE WARD NO. 59(2), VIKAS BHAWAN, VIKAS BHAWAN, IP ESTATE, NEW DELHI

ITA 1608/DEL/2026[2017-18]Status: Disposed16/4/2026AY 2017-18

INCOME TAX OFFICER , PANIPAT vs SHIVALIK FABRICS, PANIPAT

ITA 1469/DEL/2026[2018]Status: Disposed16/4/2026

ASHVEEN MALIK,JHAJJAR vs ITO WARD -3, ROHTAK

ITA 1431/DEL/2026[2020-21]Status: Disposed16/4/2026AY 2020-21

ALPHA ENTERPRISES,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

ITA 1407/DEL/2026[2018-19]Status: Disposed16/4/2026AY 2018-19

UTILAS INFRASTRUCTURE PVT LTD,DELHI vs INCOME TAX OFFICER WARD 27(2), DELHI

ITA 1404/DEL/2026[2012-13]Status: Disposed16/4/2026AY 2012-13

SUNIL SHARMA,GHAZIABAD vs ITO WARD 2(3), GHAZIABAD

ITA 1310/DEL/2026[2010-11]Status: Disposed16/4/2026AY 2010-11

SANJAY CHOUDHARY,FARIDABAD vs ITO WARD 2(3), FARIDABAD

ITA 1302/DEL/2026[2011-12]Status: Disposed16/4/2026AY 2011-12

DINESH KUMAR,PANIPAT vs INCOME TAX OFFICER, WARD- 1, PANIPAT, PANIPAT

ITA 1208/DEL/2026[2017-18]Status: Disposed16/4/2026AY 2017-18

AMAN MITTAL,UTTAR PRADESH vs ACIT, NFAC, DELHI

ITA 7716/DEL/2025[2022-23]Status: Disposed16/4/2026AY 2022-23

SHARDA EXPORTS,NEW DELHI vs DCIT, CIRCLE-2, MEERUT

ITA 7715/DEL/2025[2014-15]Status: Disposed16/4/2026AY 2014-15

ACIT, DELHI vs DHANI LOANS AND SERVICES LIMITED, DELHI

ITA 7711/DEL/2025[2020-21]Status: Disposed16/4/2026AY 2020-21

INCOME TAX OFFICER, FARIDABAD vs RIVET HEALTH CLUB PRIVATE LIMITED, FARIDABAD

ITA 7664/DEL/2025[2016-17]Status: Disposed16/4/2026AY 2016-17

AHASAN ALI,SAHARANPUR vs ITO WARD-3(3)(3), SAHARANPUR

ITA 7662/DEL/2025[2019-20]Status: Disposed16/4/2026AY 2019-20

VIDYA GUPTA,DELHI vs ITO WARD-58(7), DELHI

ITA 7660/DEL/2025[2015-2016]Status: Disposed16/4/2026AY 2015-2016

JANPAL SINGH,KARNAL, HARYANA vs INCOME TAX OFFICER - WARD 2, KARNAL, KARNAL

ITA 7652/DEL/2025[2010-11]Status: Disposed16/4/2026AY 2010-11

SUNANDA POLYMERS LLP,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 49(1), NEW DELHI

ITA 5076/DEL/2025[2018-19]Status: Disposed16/4/2026AY 2018-19

SUNANDA POLYMERS LLP,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 49(1), NEW DELHI

ITA 5075/DEL/2025[2017-18]Status: Disposed16/4/2026AY 2017-18

REFOP INDIA COMPANY,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 78(1), NEW DELHI

ITA 3649/DEL/2025[2016-17]Status: Disposed16/4/2026AY 2016-17

SUSHIL KUMAR JAIN,DELHI vs ITO-WARD 34(1), DELHI

ITA 3385/DEL/2025[2014-15]Status: Disposed16/4/2026AY 2014-15