ITAT Delhi Bench

PAWAN KUMAR GUPTA,GURGAON vs INCOME TAX OFFICER-3(3) BIJNORE, BIJNORE

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

KESHAV DALAL,PALWAL vs DCIT, CENTRAL CIRCLE-31, DELHI

UCWEB MOBILE PRIVATE LIMITED,GURGAON vs DCIT, CIRCLE-3(1), GURGAON

ACHAMPET SOLAR PRIVATE LTD.,TELANGANA vs ITO WARD-1(1), DELHI

GHANPUR SOLAR PRIVATE LIMITED,NEW DELHI vs ACIT, (OSD), DELHI

UCWEB MOBILE PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE- 3(1), GURGAON

LOUIS VUITTON INDIA RETAIL PRIVATE LIMTED,GURGAON vs ACIT, CIRCLE-1(1), GURGAON

RED FORT SHAHJAHAN PROPERTIES P.LTD,NEW DELHI vs ACIT, CIRCLE-19(1), NEW DELHI

RED FORT SHAHJAHAN PROPERTIES P.LTD,NEW DELHI vs ACIT, CIRCLE-19(1), NEW DELHI

DCIT, CIRCLE-4(2), NEW DELHI vs CURADEV PHARMA P.LTD, DELHI

ITO, WARD- 14(4), NEW DELHI vs KROSS DIAMONDS PVT. LTD., NEW DELHI

KAVITA SHARMA,GHAZIABAD vs ITO, WARD- 1(3), GHAZIABAD

JAG MOHAN GUPTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20 & ANR.

M S SN ENVIRO TECH PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ASRO ARCADE vs THE INCOME TAX OFFICER, WARD NO.- 44(1)

SAMUNDER SAREE CENTRE,DELHI vs DCIT, CIRCLE-46(1), DELHI

SMT. RAJESHWARI,DELHI vs ITO, WARD 60(7), , DELHI

RASHID,BHAGIRATHI VIHAR DELHI vs ASSESSING OFFICE WARD NO. 59(2), VIKAS BHAWAN, VIKAS BHAWAN, IP ESTATE, NEW DELHI

INCOME TAX OFFICER , PANIPAT vs SHIVALIK FABRICS, PANIPAT

ASHVEEN MALIK,JHAJJAR vs ITO WARD -3, ROHTAK